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[Cites 0, Cited by 0] [Section 12] [Entire Act]

UT Chandigarh - Subsection

Section 12(1) in The Punjab Tax on Luxuries Act, 2009

(1)Every proprietor applying for registration under this Act, shall furnish a security of rupees fifty thousand in such manner, as may be prescribed, for securing proper and timely payment of tax or any other sum, payable by him under this Act.