Section 1977 in The Water (Prevention And Control Of Pollution) Cess Rules, 1978
1977. (36 of 1977).
To,Nameand Address of the Consumer :AssessmentperiodWhereasyou were required to furnish a return as provided under sub-section (1) of Section 5 of the Water (Prevention and Control of Pollution) Cess Act, 1977 (
