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State of Maharashtra - Section

Section 118 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

118. Copies of documents and entries.

- The Market Committee may on the application made in that behalf supply to the applicant a copy of any entry in the book, register or list regularly kept in the course of its working and in the possession of the Market Committee or of any document certified under the seal of the Market Committee and on payment of [50 paise per 200 words] [These words and figures were substituted for the words and figures '15 paise per folio' by G. N. of 7.6.1990.]. The Chairman or Secretary may supply such copy under his signature.