Calcutta High Court
Tanaya Industries Pvt Ltd vs Gcm 337 Seogu-Ri And Ors on 31 January, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD-7
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Commercial Division)
CS-COM/57/2024
[OLD NO. CS/100/2014]
TANAYA INDUSTRIES PVT LTD
VS
GCM 337 SEOGU-RI AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 31st January, 2025.
Appearance:
Ms. Suchismita Chatterjee Ghosh, Adv.
Mr. Malay K. Seal, Adv.
...for the plaintiff Ms. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chatterjee, Adv. Mr. Suvodeep Chakraborty, Adv. ...for the defendant no.1 & 2 The Court:- PW-1 is partly examined-in-chief. Further, examination-
in-chief is deferred to 10th March, 2025.
Affidavit of evidence filed, be kept in record.
Documents which are marked are also be preserved.
(SUGATO MAJUMDAR, J.) S. A. AR (CR)