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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(a) in The Orissa Service of Engineers' Rules, 1941

(a)[ not ordinarily be over 28 years of age and under 21 years of age on the first day of August of the year in which applications are invited : [Substituted vide Orissa Gazette Extraordinary No. 1901/8.12.1974.]