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Bombay High Court

Sabda Mahadli Pole (Deceased) Lrs ... vs Madhavrao Gopalrao Kasture And Others on 26 November, 2018

Author: A. M. Dhavale

Bench: A. M. Dhavale

                                     1                        Sr7CA12894.2018

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
                      BENCH AT AURANGABAD.

               7 CIVIL APPLICATION NO. 12894 OF 2018
      IN SA/149/1988 WITH CA/12600/2016 IN SA/149/1988 WITH 
        CA/12892/2018 IN SA/149/1988 WITH CA/12893/2018 IN 
                            SA/149/1988 

     SABDA MAHADLI POLE (DECEASED) LRS RAMRAO AND OTHERS
                            VERSUS
           MADHAVRAO GOPALRAO KASTURE AND OTHERS

                                    ...
                 Mr Ajinkya Kale, Advocate for Applicants 
             Mr A. S. Deshmukh, Advocate  for respondent No. 1
              Mr U. R. Chavan, Advocate for respondent No.6
                                    ...


                                     CORAM  :  A. M. DHAVALE, J.

DATE : 26TH NOVEMBER, 2018. PER COURT :-

. Copies be supplied within seven days, failing which the appeal shall stand dismissed automatically without further reference to the court.
[ A. M. DHAVALE ] JUDGE Punde ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 01:46:49 :::