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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2) in The Himachal Pradesh Debt Reduction Act, 1976

(2)The form, terms and conditions of a mortgage granted under the first proviso to sub-section (l)and the a mount to be paid by the debtor at any time for the redemption of such mortgaqe shall be such as may be prescribed.