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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3)(a) in Tamil Nadu Pawn Brokers Act, 1943

(a)if any article answering the description of any of the properties set forth in any such list is offered to him in pawn, for sale, or otherwise to proceed in accordance with the provisions of sub-section (2); and