Section 2 in The Assam Economic and Statistical (Junior) Service Rules, 1980
2. Definitions.
- In these Rules, unless there is anything repugnant in the subject or context,-(a)'Appointing Authority' means the Director of Economics and Statistics;(b)'Board' means the Selection Board constituted under Rule 17;(c)'Commission' means the Assam Public Service Commission;(d)'Constitution' means the Constitution of India;(e)'Government' means the Government of Assam;(f)'Governor' means the Governor of Assam;(g)'Member' means a member of the Service;(h)'Select list' means the final list as referred to in Clause (d) of Rule 6 (1), sub-rule (6) of Rule 11; sub-rule (6) of Rule 13, sub-rule (2) of Rule 15 and sub-rule (2) of Rule 16, as the case may be;(i)'Year' means a calendar year.
