Section 2(2)(vii) in Finance Act, 2019

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Union of India - Subsection

Section 2(2)(vii) in Finance Act, 2019

(vii)the loss so computed for the previous year relevant to the assessment year commencing on the 1st day of April, 2018, to the extent, if any, such loss has not been set off against the agricultural income for the previous year relevant to the assessment year commencing on the 1st day of April, 2019,

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Union of India - Subsection

Section 2(2)(vii) in Finance Act, 2019