Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Bihar - Subsection

Section 328(2)(p) in The Bihar Municipal Act, 2007

(p)building services including electric supply and such supply from non-conventional sources of energy, air-conditioning or heating, and telecommunication systems,