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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(3)(iv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iv)Trader holding the single unified licence, resident of a delineated market area, possessing such qualifications, as may be prescribed, elected from amongst the licenced traders resident of such delineated market area of MNl...............1