Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Indian Spinal Injuries Centre vs Government Of National Capital And Anr on 10 March, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~41to 45
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          41
                          +    W.P.(C) 10456/2018 & C.M. APPL. 40801/2018
                               INDIAN SPINAL INJURIES CENTRE     ..... Petitioner
                                             Through: Ms. Aayushi Jain, Advocate.

                                                      versus

                               GOVERNMENT OF NATIONAL CAPITAL
                               AND ANR.                           ..... Respondents
                                           Through: Mr. Sanjeev Uniyal and
                                           Mr. Dhawal Uniyal, Advocates for R-1.
                          42
                          +    W.P.(C) 10635/2018 & C.M. APPL. 41435/2018
                               MAHARAJA AGRASEN HOSPITAL
                               CHARIABLE TRUST                  ..... Petitioner
                                            Through: Ms. Aayushi Jain, Advocate.

                                                      versus

                               GOVERNMENT OF NATIONAL CAPITAL
                               AND ANR.                          ..... Respondents
                                           Through: Mr. Rajesh Kumar, SPC with
                                           Ms. Ramneet Kaur, Advocate for UOI.
                          43
                          +    W.P.(C) 10641/2018 & C.M. APPL. 41473/2018
                               GANESH DAS CHAWLA CHARITABLE TRUST
                               (REGD)                           ..... Petitioner
                                            Through: Ms. Aayushi Jain, Advocate.
                                            versus
                               GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                               OF DELHI THROUGH THE DIRECTOR GENERAL
                               HEALTH SERVICES AND ANR.         ..... Respondents
                                            Through:
                          44
                          +    W.P.(C) 10575/2018 & C.M. APPL. 41228/2018
                               CONNER INSTITUTE OF HEALTH CARE AND
                               RESEARCH CENTRE PVT. LTD.        ..... Petitioner
                                            Through: Ms. Aayushi Jain, Advocate.
                                            versus
Signature Not VerifiedW.P.(C) 10456/2018 & connected matters                page 1 of 2
Digitally Signed
By:KAMAL KUMAR
Signing Date:14.03.2023
12:45:06
                                   GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                                  OF DELHI AND ANR.                   ..... Respondents
                                                Through: Mr. Rajesh Kumar, SPC with
                                                Ms. Ramneet Kaur, Advocate for UOI.
                          45
                          +       W.P.(C) 11851/2018 & C.M. APPL. 45889/2018
                                  DEEPAK GUPTA MEMORIAL FOUNDATION
                                  (REGD)                           ..... Petitioner
                                               Through: Ms. Aayushi Jain, Advocate.

                                                          versus

                                  GOVERNMENT OF NATIONAL CAPITAL
                                  TERRITORY OF DELHI & ANR           ..... Respondents
                                               Through: Mr. Kirtiman Singh, Central
                                               Government Standing Counsel with
                                               Mr. Waize Ali Noor, Ms. Shreya V. Mehra
                                               and Ms. Kunjala Bhardwaj, Advocates for
                                               R-2.

                                  CORAM:
                                  HON'BLE MS. JUSTICE JYOTI SINGH
                                                          ORDER

% 10.03.2023 List on 26.05.2023.

JYOTI SINGH, J MARCH 10, 2023/shivam W.P.(C) 10456/2018 & connected matters page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:14.03.2023 12:45:06