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State of Jharkhand - Section

Section 195 in Bihar Education Code, 1961

195. Stipends.

- Monthly stipends of Rs. 30 each are awarded to all the 145 trainees (both men and women) who join the Diploma in Physical Education and Certificate in Physical Education Course for the whole period of nine months' training. Stipendiary students are required to execute agreements binding themselves to complete the course to the satisfaction of the Principal (save when exempted by the Principal on medical grounds) and, thereafter, to serve as teachers in Government educational institutions, if required, for not less than three years and in default to refund the amount of the stipends paid to them.