M/S Modern Builders vs The State Of Madhya Pradesh on 12 May, 2022

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Madhya Pradesh High Court

M/S Modern Builders vs The State Of Madhya Pradesh on 12 May, 2022

Bench: Vishal Dhagat

                                  1
             IN THE HIGH COURT OF MADHYA PRADESH
                          AT JABALPUR
                                BEFORE
                  HON'BLE SHRI JUSTICE VISHAL DHAGAT
                          ON THE 12th OF MAY, 2022

                  REVIEW PETITION No. 584 of 2021

        Between:-
        M/S MODERN BUILDERS THROUGH M.S.
        OBEROI R/O 1137-A, PREM NAGAR JABALPUR
        M.P. (MADHYA PRADESH)

                                                              .....PETITIONER
        (BY SHRI NAVNEESH JAUHARI - ADVOCATE)

        AND

1.      THE STATE OF MADHYA PRADESH THROUGH
        ITS PRINCIPAL SECRETARY PUBLIC WORKS
        DEPARTMENT VALLABH BHAWAN BHOPAL
        (M.P.) (MADHYA PRADESH)

2.      THE    EXECUTIVE    ENGINEER NATIONAL
        HIGHWAY DIVISION DISTT. SAGAR (MADHYA
        PRADESH)

                                                           .....RESPONDENTS
        (BY MS. G.K. PATEL - GOVERNMENT ADVOCATE)

      This petition has come up for hearing on this day, the court passed the
following:
                                   ORDER

Petitioner has filed this review petition for recalling order dated 05.07.2019 passed in AA No.45/2019.

Learned counsel appearing for petitioner submitted that because of audio problem and glitches during video conferencing certain points could not be raised and there was non-communication of legal issue which has already been settled by Apex Court. It is further submitted that audio problem and glitches have resulted into miscarriage of justice and proper opportunity of hearing and 2 presenting the case was denied.

Heard the counsel for petitioner.

After hearing the parties, final order has been passed and appropriate opportunity of hearing was also provided to the petitioner. In view of same, review petition is dismissed.

(VISHAL DHAGAT) Digitally signed by SHABANA ANSARI JUDGE shabana Date: 2022.05.12 15:51:59 +05'30'

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