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State of Tamilnadu - Section

Section 3 in Tamil Nadu Panchayats (Interpellation of Chairman of Panchayat Union Council by Its Members) Rules, 1999

3. Intimation about questions.

- A member of a panchayat union council who wishes to ask a question shall intimate his intention in writing to the chairman by giving previous notice of not less than ten days and such notice shall contain a copy of the question he wishes to ask.