Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Meghalaya - Subsection Section 64(9) in The Meghalaya Co-operative Societies Act (9)Every order passed by the Tribunal shall be executed in the same manner as decree of a civil Court under the Code of Civil Procedure, 1908.
