Section 14 in The Dangerous Machines (Regulation) Act, 1983
14. Particulars to be specified on every dangerous machine
.The manufacturer shall ensure that the following particulars are legibly and conspicuously marked or inscribed on every dangerous machine by such method as would make it indelible, namely:(a)the direction of the rotation and the number of rotations per minute;(b)its power requirement; and(c)the name and correct address of the manufacturer, the year of its manufacture, and the date, number and other particulars of the licence of the manufacturer.
