Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 59 in The Orissa Veterinary Council Rules, 1997

59. Permanent Advance.

- A Permanent Advance of Rs. 500 (Five hundred rupees) shall be paid to the Registrar to met the expenditure of urgent nature subject to ex post facto approval of the President.