Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014 3. Words and expressions used herein but not defined in the scheme shall have the same meaning as are assigned them in the Bihar Value Added Tax Act/Rules, 2005
