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[Cites 0, Cited by 0] [Section 7(2A)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2A)(a) in The Maharashtra Service Inams (Useful to Community) Abolition Act, 1953

(a)the Collector appointed under section 8 of the Code if the amount of the award does not exceed twenty-five thousand rupees, or