Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 402] [Entire Act] State of Punjab - Subsection Section 402(3) in Punjab Jail Manual, 1996 (3)The convict's number and the letter signifying his class shall precede his name whenever he is referred to in any official communication thus - "Convict No. 359 Cas: Ishar Singh."
