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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(c) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(c)Grant-in-aid will be given on only those cases where the plan and estimates of expenditure have received the prior approval of Competent Authority as per schedule of powers in Appendix V (item 6).