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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(2)(b) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(b)the position or lie of the surface and advantages and disadvantages, whether natural or adventitious, arising from that position, and the situation of the land in relation to the Abadi of the village, proximity to markets, means of communication and other relevant factors: