Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Bihari Lal vs Department Of Financial Services on 2 April, 2012

                              Central Information Commission
    Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi­110066
                     Telefax:011­26180532 & 011­26107254 website­cic.gov.in


                     Adjunct to  Appeal: No. CIC/DS/A/2011/000842  


 Appellant /Complainant          :       Shri Bihari Lal, Almora (Uttarakhand)     

Public Authority                 :        SBI, Almora/New Delhi 
                                         (Sh. Rajneesh Ahluwalia, CPIO - through video
                                         Conferencing)

Date of Hearing                  :         02 April 2012 
Date of Decision                 :         02 April 2012


Facts:­ 

1. Further to the Commission's order of even number dated 13 December 2011  vide which notice was issued to the CPIO to show cause why compensation should  not be paid to the appellant for the physical and mental harassment undergone by him  due to delay in furnishing of information by the CPIO and also to show cause why  penalty should not be imposed upon the CPIO, matter was heard today. Respondent  CPIO was present at Almora and made submissions. CPIO admitted that there was a  delay   in   providing   information   to   the   appellant   and   also   in   releasing   his   pension  benefits and accordingly the appellant had been paid interest along with 2% penalty  interest for the period of delay.

Decision notice While the public authority has compensated the appellant for the delay in releasing his  pensionary benefits, it cannot be gainsaid that the appellant has suffered acutely on  account of physical and mental harassment for the delay in providing information to  him in response to his RTI application for which, Commission awards compensation of  Rs. 1000 to the appellant to be paid by the public authority within one month of receipt  of the order. 

 

Adjunct to  Appeal: No. CIC/DS/A/2011/000842      (Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri Bihari Lal  Ex. Sr.Auditor, Anand Vihar, Old Abkari Ranikhet­263645, District - Almora (Uttarakhand)
2. The CPIO Regional Manager State Bank of India, Regional Office Region­VI, Hotel Shikhar Mall Road, Almora­263601 (Uttarakhand) 3  The Appellate Authority General Manager (Network­2) State Bank of India, Local Head Office 11, Parliament Street New Delhi­110001.
 

Adjunct to  Appeal: No. CIC/DS/A/2011/000842