Gujarat High Court
Dy.C.I.T.(Asstt.) vs Sun Pharmaceutical Ind. Ltd on 7 December, 2010
Author: Harsha Devani
Bench: Harsha Devani
OJCA/546/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No. 546 of 2010
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DY.C.I.T.(ASSTT.) - Applicant(s)
Versus
SUN PHARMACEUTICAL IND. LTD. - Respondent(s)
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Appearance :
MRS MAUNA M BHATT for Applicant(s) : 1,
None for Respondent(s) : 1,
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CORAM : HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE H.B.ANTANI
Date : 07/12/2010
ORAL ORDER
(Per : HONOURABLE MS.JUSTICE HARSHA DEVANI) Registry is directed to list this application along with Tax Appeal No. 93 of 2000 on 13th December, 2010.
[HARSHA DEVANI, J.] [H.B. ANTANI, J.] pirzada/-