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Gujarat High Court

Dy.C.I.T.(Asstt.) vs Sun Pharmaceutical Ind. Ltd on 7 December, 2010

Author: Harsha Devani

Bench: Harsha Devani

OJCA/546/2010                      1/1                         ORDER


                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    CIVIL APPLICATION No. 546 of 2010


=========================================================
             DY.C.I.T.(ASSTT.) - Applicant(s)
                          Versus
       SUN PHARMACEUTICAL IND. LTD. - Respondent(s)
=========================================================
Appearance :
MRS MAUNA M BHATT for Applicant(s) : 1,
None for Respondent(s) : 1,
=========================================================
                 CORAM : HONOURABLE MS.JUSTICE HARSHA DEVANI

                         and

                         HONOURABLE MR.JUSTICE H.B.ANTANI

                           Date : 07/12/2010
                               ORAL ORDER

(Per : HONOURABLE MS.JUSTICE HARSHA DEVANI) Registry is directed to list this application along with Tax Appeal No. 93 of 2000 on 13th December, 2010.

[HARSHA DEVANI, J.] [H.B. ANTANI, J.] pirzada/-