Supreme Court - Daily Orders
Chief Commissioner Of Central Goods And ... vs M/S Safari Retreats Private Limited on 12 October, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.104 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2948/2023
CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE
TAX & ORS. Appellant(s)
VERSUS
M/S SAFARI RETREATS PRIVATE LIMITED & ORS. Respondent(s)
([PART-HEARD BY : HON'BLE ABHAY S. OKA AND HON'BLE SANJAY KAROL,
JJ.]
IA No. 143362/2022 - INTERVENTION APPLICATION
IA No. 85070/2023 - INTERVENTION APPLICATION
IA No. 155456/2021 - INTERVENTION APPLICATION
IA No. 143041/2022 - INTERVENTION APPLICATION
IA No. 80750/2023 - INTERVENTION APPLICATION
IA No. 155121/2021 - INTERVENTION APPLICATION
IA No. 139524/2022 - INTERVENTION APPLICATION
IA No. 29512/2023 - INTERVENTION APPLICATION
IA No. 125166/2021 - INTERVENTION APPLICATION
IA No. 139522/2022 - INTERVENTION APPLICATION
IA No. 29510/2023 - INTERVENTION APPLICATION
IA No. 68740/2021 - INTERVENTION APPLICATION
IA No. 125017/2022 - INTERVENTION APPLICATION
IA No. 195509/2022 - INTERVENTION APPLICATION
IA No. 83623/2022 - INTERVENTION APPLICATION
IA No. 177265/2022 - INTERVENTION APPLICATION
IA No. 115862/2023 - INTERVENTION APPLICATION
IA No. 68185/2022 - INTERVENTION APPLICATION
IA No. 153735/2022 - INTERVENTION APPLICATION
IA No. 115861/2023 - INTERVENTION APPLICATION
IA No. 68177/2022 - INTERVENTION APPLICATION
IA No. 152568/2022 - INTERVENTION APPLICATION
IA No. 115860/2023 - INTERVENTION APPLICATION
IA No. 6627/2022 - INTERVENTION/IMPLEADMENT
IA No. 177764/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No.180492/2023 - INTERVENTION APPLICATION
IA No.189091/2023 - INTERVENTION APPLICATION
IA No.189073/2023 - INTERVENTION APPLICATION
IA No.192041/2023 - INTERVENTION APPLICATION
IA No.192044/2023 - INTERVENTION APPLICATION
WITH W.P.(C) Nos.804/2022 and 1030/2022
C.A. No. 2949/2023
(FOR ADMISSION and I.R. and IA No.179838/2022-CONDONATION OF DELAY
Signature Not Verified
IN FILING and IA No.179839/2022-EXEMPTION FROM FILING C/C OF THE
Digitally signed by
IMPUGNED JUDGMENT and IA No.179837/2022-PERMISSION TO FILE PETITION
Anita Malhotra
Date: 2023.10.14
12:54:17 IST
(SLP/TP/WP/..))
Reason:
1
W.P.(C) Nos.1036/2022, 90/2023
W.P.(C) No. 846/2023
(FOR ADMISSION and IA No.161033/2023-STAY APPLICATION)
W.P.(C) No. 847/2023
Date : 12-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s)
in CA No.2948/2023 Mr. N. Venkataraman, A.S.G.
Mr. Arijit Prasad, Sr. Adv.
Mr. Inderjit Prasad,Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Rupesh Kumar, Adv.
Mr. S.A. Haseeb, Adv.
Mr. Mohd. Akhil, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. T.S. Sabarish, Adv.
Mr. Lalit Mohan,Adv.
Ms. Sonu Bhatnagar,Adv.
Mr. V.Chandrashekara Bharati,Adv.
Ms. Amritha Chandramouli,Adv.
Mr. Rahul Vijay Kumar,Adv.
Mr. Shivshankar G.,Adv.
Ms. Shruti Shivkumar,Adv.
Ms. Monica Benjamin,Adv.
Ms. Nishtha Mittal,Adv.
Mr. Saurabh Chaudhary,Adv.
Mr. Vijaya Nand Tripathi,Adv.
Ms. Ankita Anilkumar Singh,Adv.
in WP 804/2022 Mr. Arvind P Datar, Sr. Adv.
Mr. Vipin Jain, Adv.
Mr. Vinay Saraf, Adv.
Mr. Vishal Agrawal, Adv.
Mr. Sasi Prabhu, Adv.
Mr. Ravi Bharuka, AOR
Mr. Ankit Agarwal, Adv.
Mr. Abhishek Deodhar, Adv.
Mr. Rahul Unnikrishnan, Adv.
Ms. Ritu Jain, Adv.
Ms. Aditi Jain, Adv.
2
in WP 1030/2022 Mr. Sujit Ghosh,Adv.
Ms. Mannat Waraich , AOR
Ms. Anshika Agarwal,Adv.
Ms. Priyanka Rathi,Adv.
Ms. Ashwini Chandrasekaran,Adv.
Ms. Shubhangi Gupta,Adv.
in CA No.2949/2023 Mr. Abhishek A. Rastogi, Adv.
Mr. Nikhil Jain, AOR
Mr. Pratyushprava Saha, Adv.
Ms. Divya Jain, Adv.
Ms. Meenal Songiri, Adv.
in WP No.1036/2022 Mr. Mukul Rohatgi, Sr. Adv.
Mr. Abhishek A. Rastogi, Adv.
Mr. Nikhil Jain, AOR
Ms. Ranjeeta Rohatgi, Adv.
Mr. Pratyushprava Saha, Adv.
Ms. Divya Jain, Adv.
Mr. Vinod Kumar Jain, Adv.
Mr. Vinod Kumar Jain, Adv.
Ms. Pooja M Rastogi, Adv.
Ms. Monica Dhingra, Adv.
Ms. Meenal Songire, Adv.
in WP No.90/2023 Ms. Priyanka Rathi, Adv.
Mr. Ashwini Kumar, Adv.
Mr. Pallav Mongia, AOR
Mr. Vijay Deora, Adv.
Mr. Jayesh Gupta, Adv.
in WP Nos.846/2023 Mr. Abhishek A Rastogi, Adv.
and 847/2023 Mr. Ajay Singh, Adv.
Mr. Shubham Singh, AOR
Ms. Pooja M Rastogi, Adv.
Ms. Meenal Songire, Adv.
Mr. Renita Alex, Adv.
For Respondent(s)
No.1 in CA 2948/ Mr. Abhratosh Majumdar,Sr.Adv.
2023 Mr. Avra Majumdar,Adv.
Mr. Ramesh Patodia,Adv.
Mr. S Sukumaran, Adv.
Mr. Anand Sukumar, AOR
Mrs.Megha Agarwal,Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.
Mrs. Meera Mathur, AOR
3
For Res.Nos.1 & 2 in Mr. N. Venkataraman, A.S.G.
WP No.804/2022 Mr. Arijit Prasad, Sr. Adv.
For Res.Nos.1-3 in WP Mr. Mukesh Kumar Maroria, AOR
Nos.1030/2022 & Mr. Rupesh Kumar, Adv.
90/2023 Mr. S.A. Haseeb, Adv.
For Res.Nos.1-3 & 6 Mr. Mohd. Akhil, Adv.
in CA No.2949/2023 Ms. Swarupama Chaturvedi, Adv.
For Res.Nos.1-4 in Mr. T.S. Sabarish, Adv.
WP No.1036/2022 Mr. Lalit Mohan,Adv.
Mr. Inderjit Prasad,Adv.
Ms. Sonu Bhatnagar,Adv.
Mr. V.Chandrashekara Bharati,Adv.
Ms. Amritha Chandramouli,Adv.
Mr. Rahul Vijay Kumar,Adv.
Mr. Shivshankar G.,Adv.
Ms. Shruti Shivkumar,Adv.
Ms. Monica Benjamin,Adv.
Ms. Nishtha Mittal,Adv.
Mr. Saurabh Chaudhary,Adv.
Mr. Vijaya Nand Tripathi,Adv.
Ms. Ankita Anilkumar Singh,Adv.
For Res.No.4 in Mr. Suvendu Suvasis Dash, AOR
CA No.2948/2023 Ms. Swati Vaibhav, Adv.
Ms. Shruti Vaibhav, Adv.
Mr. Priyonkoo Anjan Gogoi, Adv.
For Res.Nos.4, 5
& 7 in CA Ms. Nitya Thakur,Adv.
No.2949/2023 Mr. Rajasmit Mondal,Adv.
Mr. Shivam Saini,Adv.
Mr. Prasenjeet Mohapatra, AOR
For intervenor(s)
IA No.184938/2023 Mr. Abhratosh Majumdar, Sr. Adv.
Mr. Avra Mazumder, Adv.
Mr. S Sukumaran, Adv.
Mr. Anand Sukumar, AOR
Mr. Bhupesh Pathak, Adv.
Mrs. Ruche Anand, Adv.
IA No.68177/2022 Mr. Arvind P Datar, Sr. Adv.
in CA No.2948/2023 Mr. Vipin Jain, Adv.
Mr. Vinay Shraff, Adv.
Mr. Vishal Aggrawal, Adv.
Mr. Ravi Bharuka, AOR
Ms. Tuhina Sinha,Adv
Mr. Ankit Agarwal, Adv.
Mr. Abhishek Deodhar, Adv.
Mr. Sasi Prabhu, Adv.
4
IA No.6627/2022 Mr. V Raghuraman, Sr. Adv.
Mr. Bhanumurthy J, Adv.
Mr. C R Raghavendra, Adv.
Mrs. Sandhya Raghuraman, Adv.
Mr. Shivam Batra, AOR
IA Nos.155121/2021,Mr. Vikram Nankani, Sr. Adv.
139524/2022 and Mr. Sparsh Bhargava, Adv.
139522/2022 Ms. Ishita Farsaiya, Adv.
Mr. Rahul Jain, AOR
IA No.153735/2022 Mr. Tarun Gulati,Sr.Adv.
Mr. Kishore Kunal, AOR
Ms. Ankita Prakash,Adv.
IA No.125166/2021 Mr. Naresh Jain, Adv.
Ms. Arti Singh,Adv.
Mr. Alok Kumar,Adv.
Mr. Vikas Mehta, AOR
IA Nos.125017/2022 Mr. J.K. Mittal, Adv.
and 152568/2022 Ms. Vandana Mittal, Adv.
Ms. Aashna Suri, Adv.
Mr. Nagarkatti Kartik Uday, AOR
IA Nos.189073/2023,Mr. Naresh Jain, Adv.
189091/2023, Mr. Mahaveer Jain,Adv.
192041/2023 and Mr. Alok Kumar, Adv.
192044/2023 Mr. Rameshwar Prasad Goyal, AOR
IA No.68185/2022 Mr. Vinay Shraff,Adv.
Mr. Ravi Bharuka, AOR
Mr. Ankit Agarwal,Adv.
IA No.85070/2023 Mr. Vipin Jain,Adv.
Mr. Vishal Aggarwal,Adv.
Mr. Ankit Kanodia,Adv.
Ms. Tuhina Sinha,Adv.
Mr. Ravi Bharuka, AOR
Mr. Abhishek Deodhar,Adv.
Mr. Ankit Agarwal,Adv.
Ms. Aditi Jain,Adv.
IA No.180492/2023 Mr. Vipin Jain,Adv.
Mr. Ravi Bharuka, AOR
Mr. Sasi Prabhu,Adv.
Mr. Vishal Aggarwal,Adv.
Mr. Abhishek Deodhar,Adv.
Mr. Ankit Agarwal,Adv.
5
IA Nos.115860, Mr. Abhishek A Rastogi, Adv.
115861 and 115862 Mr. Nikhil Jain, AOR
of 2023 Ms. Divya Jain, Adv.
Ms. Pooja M Rastogi, Adv.
Ms. Meenal Songire, Adv.
Ms. Monica Dhingra, Adv.
Mr. Vinod Kumar Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Submissions are heard.
Judgment is reserved.
We grant time of two weeks to the learned counsel appearing for the parties to put in brief written submissions.
We make it clear that the brief written submissions must contain only those submissions which are canvassed across the Bar and there shall not be any new submission. (ASHISH KONDLE) (ANITA MALHOTRA) (AVGV RAMU) COURT MASTER AR-CUM-PS COURT MASTER 6