Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Chief Commissioner Of Central Goods And ... vs M/S Safari Retreats Private Limited on 12 October, 2023

Bench: Abhay S. Oka, Sanjay Karol

     ITEM NO.104                     COURT NO.8                SECTION XI-A

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   2948/2023

     CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE
     TAX & ORS.                                                   Appellant(s)

                                              VERSUS

     M/S SAFARI RETREATS PRIVATE LIMITED & ORS.                   Respondent(s)

     ([PART-HEARD BY : HON'BLE ABHAY S. OKA AND HON'BLE SANJAY KAROL,
     JJ.]
     IA No. 143362/2022 - INTERVENTION APPLICATION
     IA No. 85070/2023 - INTERVENTION APPLICATION
     IA No. 155456/2021 - INTERVENTION APPLICATION
     IA No. 143041/2022 - INTERVENTION APPLICATION
     IA No. 80750/2023 - INTERVENTION APPLICATION
     IA No. 155121/2021 - INTERVENTION APPLICATION
     IA No. 139524/2022 - INTERVENTION APPLICATION
     IA No. 29512/2023 - INTERVENTION APPLICATION
     IA No. 125166/2021 - INTERVENTION APPLICATION
     IA No. 139522/2022 - INTERVENTION APPLICATION
     IA No. 29510/2023 - INTERVENTION APPLICATION
     IA No. 68740/2021 - INTERVENTION APPLICATION
     IA No. 125017/2022 - INTERVENTION APPLICATION
     IA No. 195509/2022 - INTERVENTION APPLICATION
     IA No. 83623/2022 - INTERVENTION APPLICATION
     IA No. 177265/2022 - INTERVENTION APPLICATION
     IA No. 115862/2023 - INTERVENTION APPLICATION
     IA No. 68185/2022 - INTERVENTION APPLICATION
     IA No. 153735/2022 - INTERVENTION APPLICATION
     IA No. 115861/2023 - INTERVENTION APPLICATION
     IA No. 68177/2022 - INTERVENTION APPLICATION
     IA No. 152568/2022 - INTERVENTION APPLICATION
     IA No. 115860/2023 - INTERVENTION APPLICATION
     IA No. 6627/2022 - INTERVENTION/IMPLEADMENT
     IA No. 177764/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No.180492/2023 - INTERVENTION APPLICATION
     IA No.189091/2023 - INTERVENTION APPLICATION
     IA No.189073/2023 - INTERVENTION APPLICATION
     IA No.192041/2023 - INTERVENTION APPLICATION
     IA No.192044/2023 - INTERVENTION APPLICATION

     WITH W.P.(C) Nos.804/2022 and 1030/2022

     C.A. No. 2949/2023
     (FOR ADMISSION and I.R. and IA No.179838/2022-CONDONATION OF DELAY
Signature Not Verified

     IN FILING and IA No.179839/2022-EXEMPTION FROM FILING C/C OF THE
Digitally signed by

     IMPUGNED JUDGMENT and IA No.179837/2022-PERMISSION TO FILE PETITION
Anita Malhotra
Date: 2023.10.14
12:54:17 IST

     (SLP/TP/WP/..))
Reason:




                                               1
W.P.(C) Nos.1036/2022, 90/2023

W.P.(C) No. 846/2023
(FOR ADMISSION and IA No.161033/2023-STAY APPLICATION)

W.P.(C) No. 847/2023

Date : 12-10-2023 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ABHAY S. OKA
          HON'BLE MR. JUSTICE SANJAY KAROL

For Appellant(s)
in CA No.2948/2023 Mr. N. Venkataraman, A.S.G.
                   Mr. Arijit Prasad, Sr. Adv.
                   Mr. Inderjit Prasad,Adv.
                   Mr. Mukesh Kumar Maroria, AOR
                   Mr. Rupesh Kumar, Adv.
                   Mr. S.A. Haseeb, Adv.
                   Mr. Mohd. Akhil, Adv.
                   Ms. Swarupama Chaturvedi, Adv.
                   Mr. T.S. Sabarish, Adv.
                   Mr. Lalit Mohan,Adv.
                   Ms. Sonu Bhatnagar,Adv.
                   Mr. V.Chandrashekara Bharati,Adv.
                   Ms. Amritha Chandramouli,Adv.
                   Mr. Rahul Vijay Kumar,Adv.
                   Mr. Shivshankar G.,Adv.
                   Ms. Shruti Shivkumar,Adv.
                   Ms. Monica Benjamin,Adv.
                   Ms. Nishtha Mittal,Adv.
                   Mr. Saurabh Chaudhary,Adv.
                   Mr. Vijaya Nand Tripathi,Adv.
                   Ms. Ankita Anilkumar Singh,Adv.

in WP 804/2022     Mr. Arvind P Datar, Sr. Adv.
                   Mr. Vipin Jain, Adv.
                   Mr. Vinay Saraf, Adv.
                   Mr. Vishal Agrawal, Adv.
                   Mr. Sasi Prabhu, Adv.
                   Mr. Ravi Bharuka, AOR
                   Mr. Ankit Agarwal, Adv.
                   Mr. Abhishek Deodhar, Adv.
                   Mr. Rahul Unnikrishnan, Adv.
                   Ms. Ritu Jain, Adv.
                   Ms. Aditi Jain, Adv.




                                  2
in WP 1030/2022     Mr. Sujit Ghosh,Adv.
                    Ms. Mannat Waraich , AOR
                    Ms. Anshika Agarwal,Adv.
                    Ms. Priyanka Rathi,Adv.
                    Ms. Ashwini Chandrasekaran,Adv.
                    Ms. Shubhangi Gupta,Adv.

in CA No.2949/2023 Mr. Abhishek A. Rastogi, Adv.
                   Mr. Nikhil Jain, AOR
                   Mr. Pratyushprava Saha, Adv.
                   Ms. Divya Jain, Adv.
                   Ms. Meenal Songiri, Adv.

in WP No.1036/2022 Mr. Mukul Rohatgi, Sr. Adv.
                   Mr. Abhishek A. Rastogi, Adv.
                   Mr. Nikhil Jain, AOR
                   Ms. Ranjeeta Rohatgi, Adv.
                   Mr. Pratyushprava Saha, Adv.
                   Ms. Divya Jain, Adv.
                   Mr. Vinod Kumar Jain, Adv.
                   Mr. Vinod Kumar Jain, Adv.
                   Ms. Pooja M Rastogi, Adv.
                   Ms. Monica Dhingra, Adv.
                   Ms. Meenal Songire, Adv.

in WP No.90/2023    Ms. Priyanka Rathi, Adv.
                    Mr. Ashwini Kumar, Adv.
                    Mr. Pallav Mongia, AOR
                    Mr. Vijay Deora, Adv.
                    Mr. Jayesh Gupta, Adv.

in WP Nos.846/2023 Mr. Abhishek A Rastogi, Adv.
and 847/2023       Mr. Ajay Singh, Adv.
                   Mr. Shubham Singh, AOR
                   Ms. Pooja M Rastogi, Adv.
                   Ms. Meenal Songire, Adv.
                   Mr. Renita Alex, Adv.

For Respondent(s)
No.1 in CA 2948/    Mr. Abhratosh Majumdar,Sr.Adv.
2023                Mr. Avra Majumdar,Adv.
                    Mr. Ramesh Patodia,Adv.
                    Mr. S Sukumaran, Adv.
                    Mr. Anand Sukumar, AOR
                    Mrs.Megha Agarwal,Adv.
                    Mr. Bhupesh Kumar Pathak, Adv.
                    Mrs. Ruche Anand, Adv.
                    Mrs. Meera Mathur, AOR




                                  3
For Res.Nos.1 & 2 in    Mr. N. Venkataraman, A.S.G.
WP No.804/2022          Mr. Arijit Prasad, Sr. Adv.
For Res.Nos.1-3 in WP   Mr. Mukesh Kumar Maroria, AOR
Nos.1030/2022 &         Mr. Rupesh Kumar, Adv.
90/2023                 Mr. S.A. Haseeb, Adv.
For Res.Nos.1-3 & 6     Mr. Mohd. Akhil, Adv.
in CA No.2949/2023      Ms. Swarupama Chaturvedi, Adv.
For Res.Nos.1-4 in      Mr. T.S. Sabarish, Adv.
WP No.1036/2022         Mr. Lalit Mohan,Adv.
                        Mr. Inderjit Prasad,Adv.
                        Ms. Sonu Bhatnagar,Adv.
                        Mr. V.Chandrashekara Bharati,Adv.
                        Ms. Amritha Chandramouli,Adv.
                        Mr. Rahul Vijay Kumar,Adv.
                        Mr. Shivshankar G.,Adv.
                        Ms. Shruti Shivkumar,Adv.
                        Ms. Monica Benjamin,Adv.
                        Ms. Nishtha Mittal,Adv.
                        Mr. Saurabh Chaudhary,Adv.
                        Mr. Vijaya Nand Tripathi,Adv.
                        Ms. Ankita Anilkumar Singh,Adv.

For Res.No.4 in         Mr. Suvendu Suvasis Dash, AOR
CA No.2948/2023         Ms. Swati Vaibhav, Adv.
                        Ms. Shruti Vaibhav, Adv.
                        Mr. Priyonkoo Anjan Gogoi, Adv.

For Res.Nos.4, 5
& 7 in CA               Ms. Nitya Thakur,Adv.
No.2949/2023            Mr. Rajasmit Mondal,Adv.
                        Mr. Shivam Saini,Adv.
                        Mr. Prasenjeet Mohapatra, AOR

For intervenor(s)
IA No.184938/2023       Mr. Abhratosh Majumdar, Sr. Adv.
                        Mr. Avra Mazumder, Adv.
                        Mr. S Sukumaran, Adv.
                        Mr. Anand Sukumar, AOR
                        Mr. Bhupesh Pathak, Adv.
                        Mrs. Ruche Anand, Adv.

IA No.68177/2022   Mr. Arvind P Datar, Sr. Adv.
in CA No.2948/2023 Mr. Vipin Jain, Adv.
                   Mr. Vinay Shraff, Adv.
                   Mr. Vishal Aggrawal, Adv.
                   Mr. Ravi Bharuka, AOR
                   Ms. Tuhina Sinha,Adv
                   Mr. Ankit Agarwal, Adv.
                   Mr. Abhishek Deodhar, Adv.
                   Mr. Sasi Prabhu, Adv.



                                      4
IA No.6627/2022     Mr. V Raghuraman, Sr. Adv.
                    Mr. Bhanumurthy J, Adv.
                    Mr. C R Raghavendra, Adv.
                    Mrs. Sandhya Raghuraman, Adv.
                    Mr. Shivam Batra, AOR

IA Nos.155121/2021,Mr. Vikram Nankani, Sr. Adv.
139524/2022 and    Mr. Sparsh Bhargava, Adv.
139522/2022        Ms. Ishita Farsaiya, Adv.
                   Mr. Rahul Jain, AOR

IA No.153735/2022   Mr. Tarun Gulati,Sr.Adv.
                    Mr. Kishore Kunal, AOR
                    Ms. Ankita Prakash,Adv.

IA No.125166/2021   Mr. Naresh Jain, Adv.
                    Ms. Arti Singh,Adv.
                    Mr. Alok Kumar,Adv.
                    Mr. Vikas Mehta, AOR

IA Nos.125017/2022 Mr. J.K. Mittal, Adv.
and 152568/2022    Ms. Vandana Mittal, Adv.
                   Ms. Aashna Suri, Adv.
                   Mr. Nagarkatti Kartik Uday, AOR

IA Nos.189073/2023,Mr. Naresh Jain, Adv.
189091/2023,       Mr. Mahaveer Jain,Adv.
192041/2023 and    Mr. Alok Kumar, Adv.
192044/2023        Mr. Rameshwar Prasad Goyal, AOR

IA No.68185/2022    Mr. Vinay Shraff,Adv.
                    Mr. Ravi Bharuka, AOR
                    Mr. Ankit Agarwal,Adv.

IA No.85070/2023    Mr. Vipin Jain,Adv.
                    Mr. Vishal Aggarwal,Adv.
                    Mr. Ankit Kanodia,Adv.
                    Ms. Tuhina Sinha,Adv.
                    Mr. Ravi Bharuka, AOR
                    Mr. Abhishek Deodhar,Adv.
                    Mr. Ankit Agarwal,Adv.
                    Ms. Aditi Jain,Adv.

IA No.180492/2023   Mr. Vipin Jain,Adv.
                    Mr. Ravi Bharuka, AOR
                    Mr. Sasi Prabhu,Adv.
                    Mr. Vishal Aggarwal,Adv.
                    Mr. Abhishek Deodhar,Adv.
                    Mr. Ankit Agarwal,Adv.




                                  5
IA Nos.115860,       Mr. Abhishek A Rastogi, Adv.
115861 and 115862    Mr. Nikhil Jain, AOR
of 2023              Ms. Divya Jain, Adv.
                     Ms. Pooja M Rastogi, Adv.
                     Ms. Meenal Songire, Adv.
                     Ms. Monica Dhingra, Adv.
                     Mr. Vinod Kumar Jain, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Submissions are heard.

Judgment is reserved.

We grant time of two weeks to the learned counsel appearing for the parties to put in brief written submissions.

We make it clear that the brief written submissions must contain only those submissions which are canvassed across the Bar and there shall not be any new submission. (ASHISH KONDLE) (ANITA MALHOTRA) (AVGV RAMU) COURT MASTER AR-CUM-PS COURT MASTER 6