Karnataka High Court
Vasu. N. P vs The State Of Karnataka on 30 August, 2023
Author: R Devdas
Bench: R Devdas
-1-
NC: 2023:KHC:31621
WP No. 16924 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF AUGUST, 2023
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 16924 OF 2023 (CS-EL/M)
BETWEEN:
1. VASU. N. P.
S/O PUTTAYYA BANDARI
NIDUVAALE
AGED ABOUT 52 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU-577101
2. JAGANNATHA N P
S/IO PUTTAYYA BANDARI
NIDUVAALA
GABGAL KOOVE
AGED ABOUT 52 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU-577101
Digitally signed by
VINUTHA M 3. SUBBAYYA M B
Location: HIGH S/O DYAMAYYA MARKAL
COURT OF
KARNATAKA GABGAL KOOVE,
AGED ABOUT 53 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU-577101
4. HOLIYAPPA
S/O BHARAMAPPA
AAMTI HAADI OONI
AGED ABOUT 45 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU-577101
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WP No. 16924 of 2023
5. SURYANARAYANA N M
S/O MANJAYYA KALLAGUNDI NIDUVALA
AGED ABOUT 52 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU-577101
6. TIMATTI MISKIT
S/O MISKIT K TELAGURU
AGED ABOUT 58 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
7. JAIBUNNISA
W/O JAPIR KHAN
K TELAGOORU
AGED ABOUT 48 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
8. PILIKS PAYAS
S/O PAYAS GADGAL
AGED ABOUT 50 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
9. SUBRAYA M D
S/O DEVAYYA MARKAL
AGED ABOUT 57 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
10. VANAJAKSHI M D
W/O SUBBAYYA MARKAL
AGED ABOUT 52 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
11. MINAKSHI
S/O HALAPPA MAKRAL NIDUVAAL
AGED ABOUT 50 YEARS,
MUDIGERE TALUK
CHIKKAMAGANGALURU-577101
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WP No. 16924 of 2023
12. VASANTH
W/O KRIHSNAPPA MAKRAL
NIDUVAAL
AGED ABOUT 55 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
13. AAVIN TAVROO
S/O INAAS TAAVRO NIDUVAAL
AGED ABOUT 50 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
14. LYAASSI MISKAT
S/O R MISKAT TELAGURU
K TELAGURU
AGED ABOUT 57 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
15. ROOBI MISKAT
W/O IYAANSSI MISKAT K TELAGOORU
AGED ABOUT 50 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
16. SPOORTHI B G
W/O GAJENDRA HAADI OONI
AGED ABOUT 48 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
17. SATHISH T R
S/O RUDRAYYA
HOEKUNDIGE
AGED ABOUT 56 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
18. SURESH T R
S/O RUDRAYYA
HOLEKUDIGE HAADI OONI
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WP No. 16924 of 2023
AGED ABOUT 58 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
19. NAGESH GOWDA M V
S/O VENKATEGOWDA NIDUVAALE
AGED ABOUT 55 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
20. SUNANDA
W/O NAGESH GOWDA NIDUVAALA
AGED ABOUT 52 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
21. RAMESH B S
S/O B N SANNAPPA AREKUDIGE
AGED ABOUT 45 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
22. MAHAMMADA MUSTAK
S/O ABDUL KHADAR K TELAGOORU
AGED ABOUT 50 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
23. MOURIS GOONSALVIS
S/O JOSEF GONSALVIS
HUYILUMANE
AGED ABOUT 54 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
24. SUJATHA S
W/O N P VAASU
NIDUVAALE
AGED ABOUT 58 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
-5-
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WP No. 16924 of 2023
25. GANESH K
S/O KRISHNE GOWDA
AAMTI HADI OONI
AGED ABOUT 52 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
26. LAKSHMAMMA
S/O HALAPA M T NIDUVAALE
AGED ABOUT 51 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
27. SUJATHA
W/O ERAPPA M M NIDUVAALE
AGED ABOUT 40 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU 577101
28. BABITA H
W/O LAKSHMAN M D NIIDUVAALE
AGED ABOUT 56 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
29. HALAPPA M T
W/O TIMMAYYA NIDUVAALE
AGED ABOUT 58 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
30. DINESH N E
S/O N R CHANDRASHEKHAR
NIDUVAALE
AGED ABOUT 59 YEARS,
MUDIGERE TALUK
CHIKKAMANGALURU -577101
...PETITIONERS
(BY SRI. V. SRINIVAS, ADVOCATE)
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NC: 2023:KHC:31621
WP No. 16924 of 2023
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION, M.S BUILDING,
DR. B.R AMBEDKAR VEEDHI
BENGALURU-560001
REP BY ITS PRINCIPAL SECRETARY
2. THE STATE CO-OPERATIVE ELECTION COMMISSION
3RD FLOOR, TTMC, 'A' BLOCK, SHANTI NAGAR
BENGALURU-560027
REP BY ITS SECRETARY
3. REGISTRAR OF CO-OPERATIVE SOCIETIES
KARNATAKA STATE NO.1,
ALIASKAR ROAD,
BENGALURU-560052
4. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES
MYSORE REGION
PUBLIC OFFICES BUILDING,
N.S RAO ROAD
MYSORE-570024
5. THE DEPUTY COMMISSIONER AND DISTRICT
ELECTION OFFICER
CHIKKAMANGALURU DISTRICT
CHIKKAMANGALURU -577101
6. THE DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETIES
CHIKKAMANGALURU DISTRICT
CHIKKAMANGALURU-577101
7. ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
CHIKKAMANGALURU DISTRICT
CHIKKAMANGALURU-577101
8. THE RETURNING OFFICER
PRATHAMIKA KRISHI PATTINA SAHAKARA SANGHA
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NC: 2023:KHC:31621
WP No. 16924 of 2023
NI GABGAL AND ALSO SAHAKARA SANGALA HIRIYA
NIRIKSHAKARU SAHAKAR SANGALA UPA
NIBANDAKARA KACHERI
CHIKKAMANGALURU-577101
9. THE PRIMARY AGRICULTURAL CREDIT CO
OPERATIVE SOCIETY LTD
REGISTER UNDER THE CO-OPERATIVE SOCIETY ACT
GABGAL, NIDUVALE, GABGAL POST,
MUDIGERE TALUK
CHIKKAMANGALUR DISTRICT-577132
REP BY ITS CHIEF EXECUTIVE OFFICER
...RESPONDENTS
(BY SRI. SIDHARTH BABURAO, AGA FOR R1, R3 TO R8;
SRI.T.L.KIRAN KUMAR, ADVOCATE FOR R2)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
DISQUALIFIED / INELIGIBLE VOTERS LIST OF MEMBERS,
DISQUALIFIED ONLY ON THE CRITERIA FOR NON-COMPLIANCE
OF SEC 20(A-IV) AND (A-V) OF KARNATAKA CO-OPERATIVE
SOCIETIES ACT FOR THE ELECTION TO BE HELD TO R-9
SOCIETY SCHEDULED ON 12.8.2023, IN SO FAR AS
PETITIONERS ARE CONCERNED, THE COPY OF WHICH HAS
BEEN PRODUCED AT ANNX-A.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
R.DEVDAS J., (ORAL):
The prayer made in the writ petition has become infructuous since the elections have been held to the Board of the respondent/Co-operative Society. -8-
NC: 2023:KHC:31621 WP No. 16924 of 2023
2. Accordingly, the writ petition stands disposed of as the prayer made in the writ petition has become infructuous.
Sd/-
JUDGE VM List No.: 3 Sl No.: 3