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Karnataka High Court

Vasu. N. P vs The State Of Karnataka on 30 August, 2023

Author: R Devdas

Bench: R Devdas

                                                -1-
                                                          NC: 2023:KHC:31621
                                                        WP No. 16924 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 30TH DAY OF AUGUST, 2023

                                              BEFORE

                                 THE HON'BLE MR JUSTICE R DEVDAS

                             WRIT PETITION NO. 16924 OF 2023 (CS-EL/M)

                      BETWEEN:

                      1.    VASU. N. P.
                            S/O PUTTAYYA BANDARI
                            NIDUVAALE
                            AGED ABOUT 52 YEARS,
                            MUDIGERE TALUK
                            CHIKKAMANGALURU-577101

                      2.    JAGANNATHA N P
                            S/IO PUTTAYYA BANDARI
                            NIDUVAALA
                            GABGAL KOOVE
                            AGED ABOUT 52 YEARS,
                            MUDIGERE TALUK
                            CHIKKAMANGALURU-577101
Digitally signed by
VINUTHA M             3.    SUBBAYYA M B
Location: HIGH              S/O DYAMAYYA MARKAL
COURT OF
KARNATAKA                   GABGAL KOOVE,
                            AGED ABOUT 53 YEARS,
                            MUDIGERE TALUK
                            CHIKKAMANGALURU-577101

                      4.    HOLIYAPPA
                            S/O BHARAMAPPA
                            AAMTI HAADI OONI
                            AGED ABOUT 45 YEARS,
                            MUDIGERE TALUK
                            CHIKKAMANGALURU-577101
                          -2-
                                    NC: 2023:KHC:31621
                                  WP No. 16924 of 2023




5.   SURYANARAYANA N M
     S/O MANJAYYA KALLAGUNDI NIDUVALA
     AGED ABOUT 52 YEARS,
     MUDIGERE TALUK
     CHIKKAMANGALURU-577101

6.   TIMATTI MISKIT
     S/O MISKIT K TELAGURU
     AGED ABOUT 58 YEARS,
     MUDIGERE TALUK
     CHIKKAMANGALURU -577101

7.   JAIBUNNISA
     W/O JAPIR KHAN
     K TELAGOORU
     AGED ABOUT 48 YEARS,
     MUDIGERE TALUK
     CHIKKAMANGALURU -577101

8.   PILIKS PAYAS
     S/O PAYAS GADGAL
     AGED ABOUT 50 YEARS,
     MUDIGERE TALUK
     CHIKKAMANGALURU -577101

9.   SUBRAYA M D
     S/O DEVAYYA MARKAL
     AGED ABOUT 57 YEARS,
     MUDIGERE TALUK
     CHIKKAMANGALURU -577101

10. VANAJAKSHI M D
    W/O SUBBAYYA MARKAL
    AGED ABOUT 52 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

11. MINAKSHI
    S/O HALAPPA MAKRAL NIDUVAAL
    AGED ABOUT 50 YEARS,
    MUDIGERE TALUK
    CHIKKAMAGANGALURU-577101
                         -3-
                                      NC: 2023:KHC:31621
                                WP No. 16924 of 2023




12. VASANTH
    W/O KRIHSNAPPA MAKRAL
    NIDUVAAL
    AGED ABOUT 55 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

13. AAVIN TAVROO
    S/O INAAS TAAVRO NIDUVAAL
    AGED ABOUT 50 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

14. LYAASSI MISKAT
    S/O R MISKAT TELAGURU
    K TELAGURU
    AGED ABOUT 57 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

15. ROOBI MISKAT
    W/O IYAANSSI MISKAT K TELAGOORU
    AGED ABOUT 50 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

16. SPOORTHI B G
    W/O GAJENDRA HAADI OONI
    AGED ABOUT 48 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

17. SATHISH T R
    S/O RUDRAYYA
    HOEKUNDIGE
    AGED ABOUT 56 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

18. SURESH T R
    S/O RUDRAYYA
    HOLEKUDIGE HAADI OONI
                         -4-
                                     NC: 2023:KHC:31621
                                   WP No. 16924 of 2023




    AGED ABOUT 58 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

19. NAGESH GOWDA M V
    S/O VENKATEGOWDA NIDUVAALE
    AGED ABOUT 55 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

20. SUNANDA
    W/O NAGESH GOWDA NIDUVAALA
    AGED ABOUT 52 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

21. RAMESH B S
    S/O B N SANNAPPA AREKUDIGE
    AGED ABOUT 45 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

22. MAHAMMADA MUSTAK
    S/O ABDUL KHADAR K TELAGOORU
    AGED ABOUT 50 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

23. MOURIS GOONSALVIS
    S/O JOSEF GONSALVIS
    HUYILUMANE
    AGED ABOUT 54 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

24. SUJATHA S
    W/O N P VAASU
    NIDUVAALE
    AGED ABOUT 58 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101
                           -5-
                                    NC: 2023:KHC:31621
                                  WP No. 16924 of 2023




25. GANESH K
    S/O KRISHNE GOWDA
    AAMTI HADI OONI
    AGED ABOUT 52 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

26. LAKSHMAMMA
    S/O HALAPA M T NIDUVAALE
    AGED ABOUT 51 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

27. SUJATHA
    W/O ERAPPA M M NIDUVAALE
    AGED ABOUT 40 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU 577101

28. BABITA H
    W/O LAKSHMAN M D NIIDUVAALE
    AGED ABOUT 56 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

29. HALAPPA M T
    W/O TIMMAYYA NIDUVAALE
    AGED ABOUT 58 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101

30. DINESH N E
    S/O N R CHANDRASHEKHAR
    NIDUVAALE
    AGED ABOUT 59 YEARS,
    MUDIGERE TALUK
    CHIKKAMANGALURU -577101
                                         ...PETITIONERS

(BY SRI. V. SRINIVAS, ADVOCATE)
                           -6-
                                     NC: 2023:KHC:31621
                                   WP No. 16924 of 2023




AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION, M.S BUILDING,
     DR. B.R AMBEDKAR VEEDHI
     BENGALURU-560001
     REP BY ITS PRINCIPAL SECRETARY

2.   THE STATE CO-OPERATIVE ELECTION COMMISSION
     3RD FLOOR, TTMC, 'A' BLOCK, SHANTI NAGAR
     BENGALURU-560027
     REP BY ITS SECRETARY

3.   REGISTRAR OF CO-OPERATIVE SOCIETIES
     KARNATAKA STATE NO.1,
     ALIASKAR ROAD,
     BENGALURU-560052

4.   THE JOINT REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     MYSORE REGION
     PUBLIC OFFICES BUILDING,
     N.S RAO ROAD
     MYSORE-570024

5.   THE DEPUTY COMMISSIONER AND DISTRICT
     ELECTION OFFICER
     CHIKKAMANGALURU DISTRICT
     CHIKKAMANGALURU -577101

6.   THE DEPUTY REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     CHIKKAMANGALURU DISTRICT
     CHIKKAMANGALURU-577101

7.   ASSISTANT REGISTRAR OF CO-OPERATIVE
     SOCIETIES
     CHIKKAMANGALURU DISTRICT
     CHIKKAMANGALURU-577101

8.   THE RETURNING OFFICER
     PRATHAMIKA KRISHI PATTINA SAHAKARA SANGHA
                            -7-
                                       NC: 2023:KHC:31621
                                    WP No. 16924 of 2023




     NI GABGAL AND ALSO SAHAKARA SANGALA HIRIYA
     NIRIKSHAKARU SAHAKAR SANGALA UPA
     NIBANDAKARA KACHERI
     CHIKKAMANGALURU-577101

9.   THE PRIMARY AGRICULTURAL CREDIT CO
     OPERATIVE SOCIETY LTD
     REGISTER UNDER THE CO-OPERATIVE SOCIETY ACT
     GABGAL, NIDUVALE, GABGAL POST,
     MUDIGERE TALUK
     CHIKKAMANGALUR DISTRICT-577132
     REP BY ITS CHIEF EXECUTIVE OFFICER
                                        ...RESPONDENTS

(BY SRI. SIDHARTH BABURAO, AGA FOR R1, R3 TO R8;
    SRI.T.L.KIRAN KUMAR, ADVOCATE FOR R2)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
DISQUALIFIED / INELIGIBLE VOTERS LIST OF MEMBERS,
DISQUALIFIED ONLY ON THE CRITERIA FOR NON-COMPLIANCE
OF SEC 20(A-IV) AND (A-V) OF KARNATAKA CO-OPERATIVE
SOCIETIES ACT FOR THE ELECTION TO BE HELD TO R-9
SOCIETY SCHEDULED ON 12.8.2023, IN SO FAR AS
PETITIONERS ARE CONCERNED, THE COPY OF WHICH HAS
BEEN PRODUCED AT ANNX-A.

    THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:

                         ORDER

R.DEVDAS J., (ORAL):

The prayer made in the writ petition has become infructuous since the elections have been held to the Board of the respondent/Co-operative Society. -8-
NC: 2023:KHC:31621 WP No. 16924 of 2023

2. Accordingly, the writ petition stands disposed of as the prayer made in the writ petition has become infructuous.

Sd/-

JUDGE VM List No.: 3 Sl No.: 3