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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(4) in New Town Kolkata Planning Area (Building) Rules, 2014

(4)To do observe and perform directions of the Sanctioning Authority issued from time to time and all terms and conditions of the Building Sanction and the provisions of all laws, rules and regulations relating to the building;