Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] State of Arunachal Pradesh - Subsection Section 368(4) in Arunachal Pradesh Municipal Act, 2007 (4)Every such declaration shall be published in the manner provided by regulations and shall take effect from the date of such publications.
