Calcutta High Court (Appellete Side)
Janmenjoy Khan vs State Of West Bengal & Ors on 22 August, 2016
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 22.08.16
Sl. No.13 akd W.P. 15184(W) of 2016 [Janmenjoy Khan -Vs- State of West Bengal & Ors.] Ms. Sayanti Sengupta, Mr. Jamiruddin Uhan ... ... for the petitioner Mr. Subhabrata Dutta, Mr. Benazir Ahmed ... ... for the State Affidavit-of-service filed today in court be kept with the record. Petitioner is a victim of acid attack and has prayed for necessary orders for compensation and other rehabilitation measures including medical treatment which are required to be extended to such a victim under the law.
Let this matter appear along with other 'Acid attack matters' tomorrow i.e. 23rd August, 2016.
(Joymalya Bagchi, J.)