Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(2) in Punjab Rights of Persons with Disabilities Rules, 2019

(2)Institution in respect of which application is made:
(a)Name : _________________________
(b)Address(Office/Project) : _________________________
(c)Phone/Fax/Telex/(Office) : _______________________(Project)