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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(1)(i) in The Assam Co-operative Societies Rules, 1953

(i)issue a notice calling on each of the parties to nominate one person as its nominee within such time as he may direct and where a party consists of more than one person shall jointly make only one nomination;