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Rajasthan High Court - Jodhpur

State Of Rajathan vs Sushama on 31 August, 2022

Bench: Sandeep Mehta, Kuldeep Mathur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
                  D.B. Spl. Appl. Writ No. 477/2021

1.     State     Of   Rajasthan,          Through        The        Secretary,     Rural
       Development            And        Panchayati               Raj      Department,
       Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.     The Secretary, Department Of Education, Government Of
       Rajasthan, Secretariat, Jaipur, Rajasthan.
3.     The     Director,    Elementary          Education,          Bikaner,     District
       Bikaner, Rajasthan.
                                                                          ----Appellants
                                      Versus
1.     Mohd. Barkat Khan S/o Saddeeque Ahmed, Aged About 27
       Years, Govt. High Raniyalal Khurd, Dist. Paliwal, Harayana.
       At Present Posting Gps Sagarani Buthiya, Block Ramsar,
       Dist. Barmer Raj.
2.     Ruchika Arora D/o Ashok Kumar Arora, Aged About 26
       Years, 424 Scheme No. 8, Gandhi Nagar, Alwar, Dist.
       Alwar, Raj.
3.     Bismillah Khan S/o Kurshid Khan, Aged About 29 Years,
       House No. 66 Near Bdo Office, Tehsil Tavdu Buraka, Dist.
       Mewat, Haryana.
4.     Shahnaz D/o Nusruddin, Aged About 29 Years, House No.
       36 Santhari Nagina, Dist. Mewat, Harayana.
                                                                        ----Respondents
                               Connected With
                  D.B. Spl. Appl. Writ No. 421/2021
1.     State Of Rajasthan, Through Secretary, Department Of
       Rural Development And Panchayati Raj, Government Of
       Rajasthan, Secretariat, Jaipur.
2.     The Director, Elementary Education, Rajasthan, Bikaner.
                                                                          ----Appellants
                                      Versus
Vikas Kumar Jaimini S/o Ghanshyam Sharma, Aged About 30
Years, Village Guda Chandra Ji Tehsil Naduti District Karoli At
Present Posted At Village Rohida Nadi P.s. Shoubhala Jetmala
Tehsil Chautan District Barmer.
                                                                        ----Respondent


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                D.B. Spl. Appl. Writ No. 423/2021


1.     State Of Rajasthan, Through Secretary, Department Of
       Rural Development And Panchayati Raj, Government Of
       Rajasthan, Secretariat, Jaipur.
2.     The Director, Elementary Education, Rajasthan, Bikaner.


                                                                       ----Appellants
                                    Versus


Priyanka   Sharma     D/o      Rajaram        Sharma            W/o    Punit   Kumar
Bhardwaj, Aged About 29 Years, R/o Village Guda Chandra Ji
Tehsil Naduti District Karoli At Present Posted At G.p.s. Dananiyo
Ki Dhani P.s. Sindhari District Barmer.
                                                                      ----Respondent
                D.B. Spl. Appl. Writ No. 424/2021


1.     The State Of Rajasthan, Through The Principal Secretary,
       Panchayati Raj Department, Government Of Rajasthan,
       Secretariat, Rajasthan, Jaipur.
2.     The Director, Elementary Education, Rajasthan, Bikaner.
                                                                       ----Appellants
                                    Versus
Monika W/o Hitesh Kumar D/o Shri Mahesh Kumar, Aged About
27 Years, By Caste Brahmin, R/o Ward No. 07, Sadul Shahar,
District Sri Ganganagar, Rajasthan.
                                                                      ----Respondent


                D.B. Spl. Appl. Writ No. 426/2021
1.     State   Of   Rajasthan,          Through        The        Secretary,    Rural
       Development          And        Panchayati               Raj     Department,
       Government Of Rajasthan, Jaipur.
2.     Director, Department Of Elementary Education, Bikaner.
3.     District Education Officer (Elementary), Hanumangarh.
4.     District Education Officer (Elementary), Sri Ganganagar.
5.     Zila Parishad Hanumangarh, Through The Chief Executive
       Officer, Hanumangarh.
6.     Zila Parishad Sri Ganganagar, Through The Chief Executive

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      Officer, Sri Ganganagar.
                                                                         ----Appellants
                                     Versus
1.    Deependra Singh S/o Lal Singh, Aged About 29 Years,
      Ward No. 04, Village And Post Raslana Tehsil Bhadra,
      District Hanumangarh (Raj.).
2.    Manoj Kumar S/o Deepa Ram, Aged About 28 Years, Ignp
      Colony, Khetwali (99 Rd), 15-16 Kwd, Tehsil Rawatsar,
      District Hanumangarh (Raj.).
3.    Sandeep Kumar S/o Kaluram, Aged About 32 Years, Ward
      No. 1, Khedasari, Tehsil Rawatsar, District Hanumangarh
      (Raj.).
                                                                       ----Respondents


                 D.B. Spl. Appl. Writ No. 427/2021
1.    State     Of   Rajasthan,          Through        The        Secretary,      Rural
      Development            And        Panchayati               Raj         Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The     Director,    Elementary          Education,          Bikaner,      District
      Bikaner, Rajasthan.
4.    The Chief Executive Officer, Zila Parishad Jodhpur, District
      Jodhpur, Rajasthan.
5.    The District Education Officer (Headquarter), Elementary
      Education, Jodhpur, District Jodhpur, Rajasthan.
                                                                         ----Appellants
                                     Versus
Pinder Kaur D/o Shri Malkeet Singh, Aged About 32 Years, R/o
Ward No. 2, 3 Srw, Thehd Khoda Wala, Tibbi, Hanumangarh,
District Hanumangarh, Rajasthan.
                                                                       ----Respondent


                 D.B. Spl. Appl. Writ No. 430/2021
1.    State Of Rajasthan, Through The Secretary, Department
      Of    Elementary       Education,         Government              Of    Rajasthan,
      Jaipur.
2.    The Director, Elementary Education And Panchayati Raj


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     Department,          Government             Of       Rajasthan,         Bikaner,
     Rajasthan.
3.   The     Deputy       Director       (Panchayati            Raj),     Elementary
     Education, Rajasthan, Bikaner, Rajasthan.
4.   The     District    Education        Officer,     Elementary          Education,
     Banswara, Rajasthan.
                                                                        ----Appellants
                                    Versus
1.   Smt. Deepika Swarankar W/o Shri Bhupendra Soni, D/o
     Shri Shobhagay Mal Soni, Aged About 39 Years, R/o
     Village And Post Chandu Ji Ka Garha, District Banswara,
     Rajasthan.
2.   Smt. Deepmala Pandya W/o Shri Praveen Pandya, D/o Shri
     Ashok Upadhyay, Aged About 37 Years, R/o Pandya Sadan,
     Bhaga Kot, Kalyan Colony Banswara, Rajasthan.
                                                                      ----Respondents


                D.B. Spl. Appl. Writ No. 431/2021
1.   State     Of   Rajasthan,          Through        The        Secretary,     Rural
     Development            And        Panchayati               Raj      Department,
     Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.   The Secretary, Department Of Education, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan.
3.   The     Director,    Elementary          Education,          Bikaner,     District
     Bikaner, Rajasthan.
4.   The Chief Executive Officer, Zila Parishad Barmer, District
     Barmer, Rajasthan.
5.   The District Education Officer (Headquarter), Elementary
     Education, Barmer, District Barmer, Rajasthan.
                                                                        ----Appellants
                                    Versus
1.   Govind Pareek S/o Shri Vasudev Pareek, Aged About 25
     Years, Vpo Degana Ganv, Tehsil Degana, District Nagaur,
     Rajasthan.
2.   Venesh Kumar Sharma S/o Shri Satyanarain Sharma, Aged
     About 22 Years, Yashodhara Nagar, Gupteshwer Road,
     Dausa, District Dausa, Rajasthan.
3.   Hariom Mishra, Aged About 28 Years, Vpo Ghewar, Tehsil


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       Rajgarh, District Alwar, Rajasthan.
4.     Satveer S/o Shri Rati Ram, Aged About 22 Years, Vpo
       Jaitasar, Tehsil Sardarshahar, District Churu, Rajasthan.
5.     Sanjay Kumar Sharma S/o Shri Ram Ratan Sharma, Aged
       About 24 Years, Village Rampura, Tehsil Shahpura, District
       Jaipur, Rajasthan.
                                                                  ----Respondents


                  D.B. Spl. Appl. Writ No. 432/2021
1.     The State Of Rajasthan, Through The Director, Elementary
       Education, Bikaner.
2.     The Zila Parishad, Jodhpur Through Its Chief Executive
       Officer.
3.     The   District     Education         Officer,     Elementary     Education,
       Jodhpur.
                                                                    ----Appellants
                                      Versus
Sunita Kumari D/o Late Shri Mahaveer Prasad, Aged About 24
Years, Jalasar, Tehsil Fatehpur, District Sikar.
                                                                  ----Respondent


                  D.B. Spl. Appl. Writ No. 436/2021
1.     The State Of Rajasthan, Through Secretary, Department
       Of Rural Development And Panchayati Raj, Government Of
       Rajasthan, Secretariat, Jaipur.
2.     The Director, Elementary Education, Rajasthan, Bikaner.
                                                                    ----Appellants
                                      Versus
Kusum Lata Sharma D/o Shiv Ram Sharma W/o Kamlesh Sharma,
Aged About 34 Years, R/o 25, Anand Vihar, Near Marudhar
School, Poultry Farm, Agra Road, Jamdoli, Jaipur At Present
Posted At Gups, Sarili Ki Dhani, Dandali P.s. Sindhari District
Barmer, Rajasthan.
                                                                  ----Respondent


                  D.B. Spl. Appl. Writ No. 438/2021
1.     The    State      Of     Rajasthan,          Through       The   Secretary,
       Department Of Elementary Education, Government Of

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      Rajasthan, Jaipur.
2.    The Director, Elementary Education Ana Panchayati Raj
      Department,          Government             Of       Rajasthan,         Bikaner,
      Rajasthan.
3.    The     Deputy       Director       (Panchayati            Raj),     Elementary
      Education, Rajasthan, Bikaner, Rajasthan.
4.    The     District    Education        Officer,     Elementary          Education,
      Banswara, Rajasthan.
                                                                         ----Appellants
                                     Versus
Anchal Jain D/o Shri Ramesh Chandra Jain W/o Shri Rahul Kumar
Jain, Aged About 29 Years, R/o Village And Post Naugama Tehsil
Bagidora, District Banswara, Rajasthan.
                                                                       ----Respondent


                 D.B. Spl. Appl. Writ No. 440/2021
1.    State     Of   Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The     Director,    Elementary          Education,          Bikaner,     District
      Bikaner, Rajasthan.
                                                                         ----Appellants
                                     Versus
1.    Bhavana D/o Rajender Kumar, Aged About 27 Years, Ward
      No. 3Vtc 2 Mid A, Dist. Sriganganagar, Raj.
2.    Madhubala Meena D/o Raman Lal Meena, Aged About 25
      Years, Jogpur Chitri, Dungarpur, Dist. Dungarpur, Raj.
3.    Keerti Rawal D/o Gajanand Rawal, Aged About 35 Years,
      Bharav Chowk Bori, Banswara, Dist. Banswara, Raj.
4.    Rita W/o Babu Lal Chejara, Aged About 31 Years, Ward No.
      2 Mukund Garh, Dist. Jhunjhunu, Raj.
5.    Rinku Mahala D/o Rajendra Singh Mahla, Aged About 23
      Years, Bamanwas, Jhunjhunu, Dist. Jhunjhunu, Raj.
6.    Sumitra W/o Hari Singh Bijarniya, Aged About 29 Years,
      Patwari Ka Bass Shrimadhopur, Sikar, Dist. Sikar, Raj.
7.    Sanju Saran W/o Dungar Ram Gorchhia, Aged About 28

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      Years, Ward No. 11 Panchu Dist. Bikaner, Raj.
8.    Pramod Kumar Jatav S/o Kailash Chand Jatav, Aged About
      28 Years, Nangla, Madhopur, Dist. Alwar, Raj.
9.    Pushpendra Kumar S/o Rameshwar Prasad Veshya, Aged
      About 33 Years, Infront Of Govt. Hospital Barsana Rural,
      Mathura (U.p.).
10.   Mukesh Kumar Bairwa S/o Jagan Prasad Bairwa, Aged
      About    38    Years,       Bhandeda           Dhani       Teekawali,     Tehsil
      Bandikui, Dist. Dausa, Raj.
11.   Banwari Lal Meena S/o Ramdhan Meena, Aged About 30
      Years, Vpo Khatwa, Tehsil Lalsot, Dist. Dausa, Raj.
12.   Trikesh Chand S/o Dhul Chand Damor, Aged About 26
      Years, Ward No. 1 Jalda, Tehsil Bagidora, Dist. Banswara,
      Raj.
13.   Naku Ram Charpota S/o Toliya, Aged About 31 Years, Vpo
      Amarthoon, Tehsil Ghatol, Dist. Banswara, Raj.
14.   Bheru Lal Meena S/o Kaniya Lal Meena, Aged About 28
      Years,   Ward       No.      4    Devla,       Tehsil       Dhariwad,      Dist.
      Pratapgarh, Raj.
15.   Kuldeep Meena W/o Bheru Lal Meena, Aged About 26
      Years, Bilakh, Somawat Tehsil Rishabdev, Dist. Udaipur,
      Raj.
16.   Keshav Kumar S/o Satnam, Aged About 29 Years, 341
      Janta Modal School Ke Pass Bhatta Colony, Hanumangarh,
      Dist. Hanumangarh, Raj.
17.   Ashok Kumar Sharma S/o Bajrang Lal Sharma, Aged About
      36 Years, Krishan Vatika Bajri Mandi Road, Panchyawala,
      Jaipur, Dist. Jaipur, Raj.
18.   Vimla Kumari W/o Ranveer Singh, Aged About 34 Years,
      Rewasi Nethwa, Churu, Dist. Churu, Raj.
19.   Gopal Singh Rathore S/o Bhopal Singh, Aged About 33
      Years, Rajputon Ka Mohalla, Chua, Dist. Nagaur, Raj.
                                                                      ----Respondents


                D.B. Spl. Appl. Writ No. 441/2021
1.    State    Of   Rajasthan,          Through        The        Secretary,    Rural
      Development           And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2.    The Secretary, Department Of Elementary Education,

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          Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3.        The Director, Elementary Education, Bikaner (Raj.).
4.        The Joint Director, Elementary Education, Bikaner (Raj.).
5.        The Joint Director, Elementary Education, Jodhpur (Raj.).
6.        The Chief Executive Officer, Zila Parishad, District Jodhpur
          (Raj.).
7.        The   Chief     Executive         Officer,      Zila      Parishad,   District
          Sriganganagar (Raj.).
8.        The   Chief     Executive         Officer,      Zila      Parishad,   District
          Hanumangarh (Raj.).
                                                                        ----Appellants
                                        Versus
Parvinder Kaur W/o Sanjay Kumar Janveja D/o Trilok Singh, Aged
About 38 Years, 97-B, Iiird Blcok, Purani Abadi, Sriganganagar
(Raj.) And Presently Working On The Post Of Teacher Grade Iii
(Level-I), Government Upper Primary School, Dedi Panada, Gram
Panchayat Beru, Block Mandore, Tehsil And District Jodhpur
(Raj.).
                                                                       ----Respondent


                      D.B. Spl. Appl. Writ No. 442/2021
1.        State Of Rajasthan, Through Its Secretary Department Of
          Education Government Of Rajasthan, Secretariat, Jaipur,
          Rajasthan.
2.        Secretary,     Department            Of     Rural         Development     And
          Panchayati Raj, Government Of Rajasthan, Secretariat,
          Jaipur, Rajasthan.
3.        Director,    Elementary          Education,         Directorate       Bikaner,
          District Bikaner, Rajasthan.
4.        The Chief Executive Officer, Zila Parishad, Jaisalmer.
5.        Chief District Education Officer (Headquarter), Jaisalmer.
                                                                        ----Appellants
                                        Versus
Monika Vyas D/o Mangi Lal Vyas, Aged About 30 Years, R/o 23,
Krishna Vatika, Madhuban, Senthi, Chittorgarh, Rajasthan.
                                                                       ----Respondent




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                D.B. Spl. Appl. Writ No. 453/2021
1.   State     Of    Rajasthan,          Through        The        Secretary,     Rural
     Development             And        Panchayati               Raj      Department,
     Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.   The Secretary, Department Of Education, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan.
                                                                         ----Appellants
                                     Versus
1.   Sharda Kumhar D/o Ram Kumar, Aged About 26 Years,
     Ward No. 3, Dhani Khokhran, Tehsil Bhadra, District
     Hanumangarh Rajasthan.
2.   The     Director,      Elementary         Education,          Bikaner,     District
     Bikaner, Rajasthan.
                                                                       ----Respondents


                D.B. Spl. Appl. Writ No. 454/2021
1.   State     Of    Rajasthan,          Through        The        Secretary,     Rural
     Development             And        Panchayati               Raj      Department,
     Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.   The Secretary, Department Of Education, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan.
3.   The     Director,      Elementary          Education,         Government        Of
     Rajasthan, Secretariat, Jaipur, Rajasthan.
4.   The Chief Executive Officer, Zila Parishad Barmer, District
     Barmer, Rajasthan.
5.   The District Education Officer (Headquarter) , Elementary
     Education, Barmer, District Barmer, Rajasthan.
                                                                         ----Appellants
                                     Versus
1.   Poonam Poonia D/o Shri Rajendra Kumar, Aged About 24
     Years, R/o Ward No. 06, Chak - 3 - Doi, Po - 4- Kpd,
     Village        Rawla       Mandi,         Tehsil        Gharsana,          District
     Sriganganagar, Rajasthan.
2.   Shailesh Kumari D/o Shri Ghuremal, Aged About 26 Years,
     R/o Ward No. Krishna Colony, Near Vikash School, Hodal,
     District Palwar, Haryana.
                                                                       ----Respondents




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                   D.B. Spl. Appl. Writ No. 460/2021
1.     State      Of    Rajathan,          Through         Its      Secretary,      Rural
       Development             And        Panchayati               Raj     Department,
       Government Secretariat, Jaipur, Rajasthan.
2.     The Director, Elementary Education, Rajasthan, Bikaner.
3.     The Chief Executive Officer, Zila Parishad, Rajasthan,
       Bikaner.
4.     The District Education Officer, Elementary, Badmer.
                                                                          ----Appellants
                                       Versus
Sushama D/o Pawan Kumar, Aged About 29 Years, R/o Ward No.
11,   Village    Janania,      P.o.     Phephana,          Tehsil        Nohar,   District
Hanumangarh (Raj.) (Po0Sted As Teacher Grade Iii L-1 At Gps
Bhilbasti, Ashotra, P.s. Balotra, District Badmer).
                                                                         ----Respondent


                   D.B. Spl. Appl. Writ No. 461/2021
1.     State     Of    Rajasthan,          Through        The        Secretary,     Rural
       Development             And        Panchayati               Raj     Department,
       Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.     The Secretary, Department Of Government Of Rajasthan,
       Secretariat, Jaipur, Rajasthan.
3.     The      Director,     Elementary          Education,         Government        Of
       Rajasthan, Secretariat, Jaipur, Rajasthan.
4.     The Chief Executive Officer, Zila Parishad Barmer, District
       Barmer, Rajasthan.
5.     The District Education Officer (Headquarter), Elementary
       Education, Barmer, District Barmer, Rajasthan.
                                                                          ----Appellants
                                       Versus
Pooja Bhatt D/o Shri Chandra Shekhar Bhatt, Aged About 28
Years, R/o Vpo Bhatton Ka Bamniya, Tehsil Kapasan, District
Chittorgarh, Rajasthan.
                                                                         ----Respondent
                   D.B. Spl. Appl. Writ No. 462/2021
1.     State Of Rajasthan, Through Secretary, Department Of
       Rural Development And Panchayati Raj, Government Of
       Rajasthan, Secretariat, Jaipur.

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2.     The   Director,    Elementary          Education,          Bikaner,   District
       Bikaner, Rajasthan.
                                                                       ----Appellants
                                    Versus
Anjula D/o Shri Kalu Ram, Aged About 32 Years, Resident Of
House No C-6, Sadabhavana Nagar, Royal City, Village 5E Chhoti,
District Sri Ganganagar.
                                                                      ----Respondent


                D.B. Spl. Appl. Writ No. 463/2021
1.     The State Of Rajasthan, Through The Secretary, Rural
       Development          And        Panchayati               Raj     Department,
       Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.     The Secretary, Department Of Education, Government Of
       Rajasthan, Secretariat, Jaipur, Rajasthan.
3.     The   Director,    Elementary          Education,          Bikaner,   District
       Bikaner, Rajasthan.
4.     The Chief Executive Officer, Zila Parishad Barmer, District
       Barmer, Rajasthan.
5.     The District Education Officer (Headquarter), Elementary
       Education, Barmer, District Barmer, Rajasthan.
                                                                       ----Appellants
                                    Versus
1.     Aishwarya Runthla S/o Shri Ravindra Kumar Sharma, Aged
       About 27 Years, R/o Near Meena Well, Sardarshahar, Tehsil
       Sardarshahar, District Churu, Rajasthan.
2.     Vandana Nagori D/o Shri Bhanwar Lal Nagori, Aged About
       37 Years, R/o V-38, Balaji Vihar-6, Benar Road, Jhotwara,
       Jaipur, District Jaipur, Rajasthan.
3.     Pawan Kumar S/o Shri Mahendar Kumar, Aged About 32
       Years, R/o Village Minkdesar, Post Khuiyan, Tehsil Nohar,
       District Hanumangarh, Rajasthan.
4.     Devanshu Sharma, Aged About 33 Years, R/o G-42,
       Mantown Colony, Tehsil And District Sawai Madhopur,
       Rajasthan.
5.     Ritu Devi, Aged About 32 Years, R/o H. No. 12/a, Sector
       No. 12/3, Hanumangarh Junction, District Hanumangarh,
       Rajasthan.


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6.     Prashant Sharma S/o Shri Parmanand Sharma, Aged
       About 25 Years, R/o Guru Kripa Gayatri Colony, Near
       Saboo Sr. Sec. School, Shyam Mandir Road, Ward No. 8,
       Tehsil Surajgarh, District Jhunjhunu, Rajasthan.
7.     Pawan Kumar Yadav S/o Shri Mansha Ram Yadav, Aged
       About 37 Years, R/o Vpo Lonaicha Khurd, Tehsil Neemrana,
       District Alwar, Rajasthan.
8.     Anubha Sharma D/o Shri Suryadev Sharma, Aged About
       33 Years, R/o P2/1, Lic Flats, Sec.-6, Vidhyadhor Nagar,
       District Jaipur, Rajasthan.
9.     Jashwant Tiwari S/o Shri Balwant Tiwari, Aged About 31
       Years, R/o 2/77, Housing Board Colony, Baran Road, Tehsil
       Antah, District Baran, Rajasthan.
10.    Jitendra Kumar Sharma S/o Shri Ram Sharan Sharma,
       Aged About 33 Years, R/o Ward No. 9, Main Market, Virat
       Nagar, Jaipur, District Jaipur, Rajasthan.
11.    Chander Shekhar S/o Shri Kishan Lal, Aged About 26
       Years, R/o 18-K, Bhairaram Are Ke Pass, Chak Rajasar,
       Vpo    Sonari,      Tehsil       Nohar,        District    Hanumangarh,
       Rajasthan.
12.    Shakti Singh S/o Shri Nathu Singh, Aged About 38 Years,
       R/o Ward No. 01, Vpo Hardiya, Tehsil Khetri, District
       Jhunjhunu, Rajasthan.
13.    Shipra Mehta D/o Shri Rajendra Mehta, Aged About 30
       Years, R/o Gali No. 6 (Main Road), Sia Ram Nagar, Jawahar
       Ki Naadi, Near Chandrawardi Nagar, Beawar Road, Ajmer,
       District Ajmer, Rajasthan.
                                                                 ----Respondents


                D.B. Spl. Appl. Writ No. 464/2021
State Of Rajasthan, Through The Secretary, Rural Development
And Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
                                                                    ----Appellant
                                    Versus
1.     Arvind Singh Shaktawat S/o Bhagwat Singh Shaktawat,
       Aged About 29 Years, R/o Khodiya Khera, Post Basni,
       Tehsil Badisadari, Dist Chittorgarh, Raj.
2.     Sanjay Verma S/o Kishan Lal Verma, Aged About 29 Years,


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      R/o Gandhi Park, Tonk, Shiv Hanuman Mandir Ke Samne,
      Tonk Dist. Tonk, Raj.
3.    Pushpendra Singh Chahuhan S/o Moti Singh Chauhan,
      Aged   About      37     Years,      R/o     Village      Noliyawara,   Post
      Dhangaon, Tehsil Chikhli, Dist. Dungarpur, Raj.
4.    Sanwar Mal Raigar S/o Gopal La Raigar, Aged About 34
      Years, R/o Lalasar, Dist. Jaipur, Raj.
5.    Vijay Kirad S/o Ladu Ram Kirad, Aged About 30 Years, R/o
      Ward No. 38 Shiv Hanuman Mandir Ke Samne, Gandhi
      Park, Jaipur, Dist. Jaipur, Raj.
6.    Pardeep Kumar S/o Shishpal Singh, Aged About 26 Years,
      R/o Village Khachawana, Ward 01, 7Dpn, Gogameri,
      Hanumangarh, Dist. Hanumangarh, Raj.
7.    Ravindra Katariya S/o Moti Lal Saini, Aged About 27 Years,
      R/o Vpo Chirana, Tehsil Nawalgarh, Dist. Jhunjhunu, Raj.
8.    Purushotam Singh S/o Sanehi Ram, Aged About 30 Years,
      R/o 64, Shahpura, Dholpur, Dist. Dholpur, Raj.
9.    Jitendra Kumar Dave S/o Shreeram Dave, Aged About 31
      Years, R/o 212, Gandhi Chock, Dhumbariya, Jalor, Dist.
      Jalor, Raj.
10.   Alka Choudhary D/o Dharam Pal, Aged About 26 Years,
      R/o Bhagu, Bhagu, Fazilka, Dist. Fazilka, (Punjab).
11.   Anil Kumar S/o Kashi Ram, Aged About 32 Years, R/o Vpo
      Birmana, Tehsil Suratgarh, Dist. Sri Ganganagar, Raj.
12.   Mali Ram Choudhary S/o Gopi Ram Choudhary, Aged
      About 31 Years, R/o Block Jalsu, Tehsil Amer, Dist. Jaipur,
      Raj.
13.   Pharasa Ram S/o Jodha Ram, Aged About 31 Years, R/o
      Vpo Banswara Nagar Bhinyasar, Tehsil Phalodi, Dist.
      Jodhpur, Raj.
14.   Vinod Rawal S/o Manilal Rawal, Aged About 29 Years, R/o
      Vpo Vikasnagar, Dist. Dungarpur, Raj.
15.   Deepika Soni D/o Kailash Chandra Soni, Aged About 28
      Years, R/o At Present Working Dalawaton Ka Khera,
      Bhimana, Tehsil Bali, Dist. Pali, Raj.
16.   Pooja Devi D/o Padam Singh, Aged About 24 Years, R/o
      Sundana, Nadbai, Bharatpur, Dist. Bharatpur, Raj.
17.   Bharatraj Meena S/o Babu Lal Meena, Aged About 28
      Years, R/o Village Devpura, Post Gudhasadavartia, Tehisl


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      Nainwa, Dist. Bundi, Raj.
18.   Akhraj Meena S/o Chutarbhuj Meena, Aged About 29
      Years, R/o Village Dhola Ki Jhopadiya, Post Kalpuria, Tehsil
      And Dist. Bundi, Raj.
19.   Mahesh Kumar Bairwa S/o Ramkalyan Bairwa, Aged About
      33 Years, R/o Village Rahad, Post Nohara, Tehsil Niwai,
      Dist. Tonk, Raj.
20.   Suman Kumari Mathuria D/o Shanker Lal Mathuria, Aged
      About 28 Years, R/o Ward No. 2 New Colony Khandar,
      Sawai Madhopur, Dist. Sawai Madhopur, Raj.
21.   Gopesh Sharan Parashar S/o Rajkumar Parashar, Aged
      About 25 Years, R/o 103, Pokhara Mohalla, Baseri, Tehsil
      Baseri, Dist. Dholpur, Raj.
22.   Himani Pareek D/o Natawar Pareek, Aged About 28 Years,
      R/o Sarika Kunj, Shree Sharada Gyanpeeth Didwana,
      Nagaur, Dist. Nagaur, Raj.
23.   Sukhjeender Singh S/o Balraj Singh, Aged About 29 Years,
      R/o 74 Rb, Fozuwala, Ganganagar, Dist. Ganganagar, Raj.
24.   Ravina D/o Shree Ram, Aged About 30 Years, R/o Village
      Dudiyo Ki Dhani, Parasrampura, Tehsil Navalgarh, Dist.
      Jhunjhunu, Raj.
25.   Naveen Bunkar S/o Prabhu Lal Bunkar, Aged About 25
      Years, R/o Goravpath Road, Mahilla Collage Ke Pass,
      Sagwara, Dungarpur, Dist. Dungarpur, Raj.
26.   Ramkesh Meena S/o Prahlad Meena, Aged About 33 Years,
      R/o Haldena, Tehsil Mahwa, Dist. Dausa, Raj.
27.   Anita W/o Anil, Aged About 32 Years, R/o 4-F-16, New
      Housing Board, Shastrinagar, Bhilwara, Dist. Bhilwara, Raj.
28.   Nitin Menaria S/o Bhagwati Lal Menaria, Aged About 31
      Years, R/o Menar, Tehsil Vallabh Nagar, Dist. Udaipur, Raj.
29.   Raj Kamal Sharma S/o Subhash Chand Sharma, Aged
      About 31 Years, R/o Vpo Doongri Khurd, Via Renwal, Tehsil
      Fulera, Dist. Jaipur.
30.   Prakash Bhagat S/o Mana Ram, Aged About 28 Years, R/o
      Didwana Road, Megha Highway, Baba Ki Dhani, Nimod,
      Dist. Nagaur, Raj.
31.   Rakesh Singh S/o Kishan Singh, Aged About 35 Years, R/o
      Gali Santrook, Bharatpur, Dist. Bharatpur, Raj.
32.   Uttam Singh S/o Ramsanehi, Aged About 32 Years, R/o


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      Budhwari Khurd, Khatoti, Nadbai, Dist. Bharatpur.
33.   Anil Kumar Gurjar S/o Nathu Lal Gurjar, Aged About 27
      Years, R/o Ward No. 5 Bijak Road, Virat Nagar, Papri, Dist.
      Jaipur, Raj.
34.   Govind Singh S/o Sayar Singh, Aged About 29 Years, R/o
      Vpo Hudas, Tehsil Ladnun, Dist. Nagaur, Raj.
35.   Heena Kumari Ranawat D/o Prakash Singh, Aged About 28
      Years, R/o Piprada, Dist. Rajsamand, Raj.
36.   Rajkamal Sharma S/o Subhash Chand Sharma, Aged
      About 31 Years, R/o Vpo Doongri Khurd, Via Renwal, Tehsil
      Fulera, Dist. Jaipur, Raj.
37.   Nitin Meneria S/o Bhagwati Lal Meneria, Aged About 31
      Years, R/o Vpo Menar, Tehsil Villabhnagar, Dist. Udaipur,
      Raj.
38.   Kailash Chand Singhadiya S/o Bhagwan Sahai, Aged About
      39 Years, R/o Ward No. 9 Teori, Dist. Jaipur, Raj.
                                                                       ----Respondents


                 D.B. Spl. Appl. Writ No. 467/2021
1.    State     Of   Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The     Director,    Elementary          Education,          Bikaner,     District
      Bikaner, Rajasthan.
                                                                         ----Appellants
                                     Versus
1.    Aarti Mehta D/o Trilok Chand Mehta, Aged About 32 Years,
      R/o 18 Subhash Marg, Clock Tower Jadiyo Ki Ole, Udaipur,
      Dist. Udaipur, Raj.
2.    Ravikant Sharma S/o Shimbhu Dayal, Aged About 31
      Years, At Present Posting Gups Barana Khuhri, Panchayat
      Samiti Sam, Dist. Jaisalmer, Raj.
3.    Bimla Kumari W/o Ranveer Singh, Aged About 34 Years,
      R/o Rewasi Nethwa, Churu, Dist. Churu, Raj.
4.    Mana Ram Mahan S/o Fattha Ram Mahan, Aged About 26
      Years, R/o Ward No. 6 Kamana, Dist. Hanumangarh, Raj.


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5.     Shaina Garg D/o Mahendra Pal, Aged About 26 Years, R/o
       Near Keshra Ji Mandir Ward No. 16 Rawatsar, Dist.
       Hanumangarh, Raj.
6.     Seema Sharma W/o Dilip Sharma, Aged About 33 Years,
       R/o Near Cps 37/268 Patanjali Vihar New Bhopalpura,
       Udaipur, Dist. Udaipur, Raj.
7.     Rinku Kumar Sharma S/o Gangasahay, Aged About 31
       Years, R/o Khatwa, Dausa, Dist. Dausa, Raj.
8.     Anil Kumar Sharma S/o Brij Mohan Sharma, Aged About
       27 Years, R/o Khatwa Dand Ki Dhani Lalsot, Dausa, Dist.
       Dausa, Raj.
                                                                        ----Respondents


                  D.B. Spl. Appl. Writ No. 472/2021
1.     State    Of    Rajasthan,        Through         Its   Principal       Education
       Secretary, Government Secretariat, Rajasthan, Jaipur.
2.     The Director, Primary Education, Rajasthan, Bikaner.
3.     The District Education Officer (Primary), Jalore
4.     The District Education Officer (Primary), Nagaur.
5.     Virendra Singh S/o Om Prakash, Aged About 50 Years,
       Teacher Gr. Iii Level I Through District Education Officer,
       Elementary Education, Nagaur.
                                                                          ----Appellants
                                      Versus
Vinod Sharma S/o Shri Daya Ram Sharma, Aged About 28 Years,
Village Antrali Kallan, Post Jalso, District Nagaur, Rajasthan.
                                                                        ----Respondent


                  D.B. Spl. Appl. Writ No. 476/2021
1.     State     Of   Rajasthan,          Through         The       Secretary     Rural
       Development            And        Panchayati               Raj      Department,
       Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.     The Secretary, Department Of Education, Government Of
       Rajasthan, Secretariat, Jaipur, Rajasthan.
3.     The     Director,    Elementary          Education,          Bikaner,    District
       Bikaner, Rajasthan.
                                                                          ----Appellants
                                      Versus

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Monika Sharma D/o Rajkumar, Aged About 33 Years, R/o Village
Braham Nagar, Post Dudhwakhara, (Railway Station), Tehsil
Taranagar, District Churu.
                                                                     ----Respondent
                 D.B. Spl. Appl. Writ No. 486/2021
1.     The State Of Rajasthan, Through The Secretary, Rural
       Development         And        Panchayati               Raj     Department,
       Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.     The Secretary, Department Of Education, Government Of
       Rajasthan, Secretariat, Jaipur, Rajasthan.
3.     The   Director,   Elementary          Education,          Bikaner,   District
       Bikaner, Rajasthan.
                                                                      ----Appellants
                                   Versus
1.     Sunil Kumar S/o Shri Karni Ram, Aged About 25 Years,
       Resident Of Village Birol, District Jhunjhunu (Raj.).
2.     Trilok Ram S/o Shri Dungar Ram, Aged About 28 Years,
       Resident Of Village Asanda, Banar, Tehsil And District
       Jodhpur (Raj.).
3.     Anshu W/o Sh. Surendra Singh, Aged About 28 Years, R/o
       V/p Khedaraon Ki Dhani, Parasrampura, Nawalgarh, Dist.
       Jhunjhunu (Raj.).
4.     Uday Singh Gurjar S/o Shri Vijay Singh, Aged About 38
       Years, Resident Of Village Himmatgarh, Gujaro Ki Gali,
       Tehsil And District Jhalawar (Raj.).
5.     Vinod Kumar Garg S/o Shri Sampat Lal Garg, Aged About
       27 Years, Resident Of Village Chakura, District Chittorgarh
       (Raj.).
6.     Vikram Marwal S/o Shri Radheshayam Marwal, Aged About
       34 Years, Resident Of Village Nivana Kajihali Dhani,
       Niwana, District Jaipur (Raj.).
7.     Akash Meena S/o Shri Ram Pratap, Aged About 27 Years,
       Resident Of Village Luhariya, District Jhalawar (Raj.).
8.     Komal Rani Garg W/o Shri Hari Mohan Gupta, Aged About
       30 Years, Resident Of Village Sbi Bank Ke Pas, Udai Mode,
       Gangapur City, District Swaimaopur (Raj.).
9.     Rinky Kumari Bhardhwaj D/o Shri Vijay Singh Rajput, Aged
       About 30 Years, Resident Of Village Udai Kalan, Gangapur
       City, District Swaimadopur (Raj.).

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10.   Punita Shrama S/o Shri Dhani Ram Shrama S, Aged About
      27 Years, Resident Of Village Vardhaman Nagar Hindun
      City, District Karauli (Raj.).
11.   Rajeev Yogi S/o Shri Ramesh Chand Yogi, Aged About 25
      Years, Resident Of Village Main Market, Kherkhata, District
      Bundi (Raj.).
12.   Manohar Lal S/o Shri Shanker Lal Gurjar, Aged About 28
      Years, Resident Of Village Bahadurpura, District Bundi
      (Raj.).
13.   Sameen Khan S/o Shri Ruzdar Khan, Aged About 25 Years,
      Resident Of Village Niwali, Tehsil Ramgarh, District Alwar
      (Raj.).
14.   Shubham Kumar Tiwari S/o Shri Tara Chand Sharma, Aged
      About 24 Years, Resident Of Village Khareri, Tehsil Bayana,
      District Bharatpur (Raj.).
15.   Gunjan Soni D/o Shri Bhanwari Lal Soni, Aged About 30
      Years, Resident Of Village Mangrol, District Dholpur (Raj.).
16.   Suman Verma W/o Shri Devendra Kumar Khardia, Aged
      About 30 Years, Resident Of Village Pachar, District Sikar
      (Raj.).
17.   Hapisa Bano D/o Shri Isalam Khan, Aged About 27 Years,
      Resident Of Village Nagali Megha, Tehsil Ramgarh, District
      Alwar (Raj.).
18.   Rupa Rani W/o Shri Naresh Chalana, Aged About 36 Years,
      Resident    Of    Village      Ward       No.      2,    Khichadan   Bass,
      Sadulshahar, District Ganganagar (Raj.).
19.   Sonam Bano D/o Shri Manjoor Hasan, Aged About 26
      Years, Resident Of Village Mev Mohalla Nagar, District
      Bharatpur (Raj.).
20.   Hardev Khileri S/o Shri Mala Ram, Aged About 26 Years,
      Resident Of Village Khileriyo Ki Dhani, Bana Ka Bas, Tehsil
      Osian, District Jodhpur (Raj.).
21.   Sunil Kumar Moond S/o Shri Bhgagwana Ram Moond,
      Aged About 29 Years, Resident Of Village Ward No. 4,
      Sanwaloda, Dhaylan, District Sikar (Raj.).
22.   Budhi Prakash S/o Shri Bajrang Lal, Aged About 30 Years,
      Resident Of Village Dayalpura, Tehsil Didewana, District
      Nagaur (Raj.).
23.   Bhanwar Lal S/o Shri Ganesh Ram, Aged About 35 Years,
      Resident Of Village Dhani Govindpura, Shobhasar, District

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      Churu (Raj.).
24.   Narsa Ram S/o Shri Chigana Ram, Aged About 28 Years,
      Resident Of Village Barangana, District Nagaur (Raj.).
25.   Subhash Dhayal S/o Shri Amra Ram Dhayal, Aged About
      30 Years, Resident Of Village Vardawan Colony, Kuchaman
      City, District Nagaur (Raj.).
26.   Priyanka Yadav W/o Shri Yogesh Kumar Yadav, Aged About
      25 Years, Resident Of Village Kisan Colony, Bansur Tehsil
      Bansur, District Alwar (Raj.).
27.   Sonu Swami D/o Shri Ram Pratap Swami, Aged About 22
      Years, Resident Of Village Ward No. 16, 1 Knn District
      Hanumangarh (Raj.).
28.   Rameshwar Gurjar S/o Shri Laxmi Narayan Gurjar, Aged
      About 29 Years, Resident Of Village Gurjar Mohallas,
      Fatahgarh, District Jhalawar (Raj.).
29.   Ummed Singh Gurjar S/o Shri Badri Lal, Aged About 26
      Years, Resident Of Village Borband, Dewal Kheda, District
      Jhalawar (Raj.).
30.   Mukesh Kuri S/o Shri Kishor Ram, Aged About 26 Years,
      Resident Of Village Kudio Ka Bas, Bugarda, District Nagaur
      (Raj.).
31.   Shivangi Modi D/o Shri Satyanarayan Modi, Aged About 25
      Years, Resident Of Village Sadar Bazar, Bhagwatgarh,
      District Sawaimadhopur (Raj.).
32.   Priyanka Kumari Meena D/o Shri Hari Lal Meena, Aged
      About 26 Years, Resident Of Village 01, Peelodapura,
      Inayati, District Karauli (Raj.).
33.   Ankita Bhaskar W/o Shrk Subhash, Aged About 29 Years,
      Resident Of Village Dewala Ki Johadi, Katrathal, District
      Sikar (Raj.).
34.   Anusuiya Nagar D/o Shri Madho Lal Nagar, Aged About 27
      Years, Resident Of Village Malanwasa, District Jhalawar
      (Raj.).
35.   Rameshwar       Dayal     Rathore        S/o      Shri   Radha   Ballabh
      Rathore, Aged About 28 Years, Resident Of Village Dhakdo
      Ki Gali, Sarola Kalan, District Jhalawar (Raj.).
36.   Komal Sen D/o Shri Dinesh Kumar, Aged About 28 Years,
      Resident Of Village 561, Bjs Colony, District Jodhpur
      (Raj.).


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                                                                        ----Respondents
                 D.B. Spl. Appl. Writ No. 518/2021
1.    The State Of Rajasthan, Through Th Secretary, Rural
      Development             And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The    Director,      Elementary          Education,          Bikaner,      District
      Bikaner, Rajasthan.
                                                                          ----Appellants
                                      Versus
1.    Sanjay Kumar Gauttam S/o Gopal Lal Gauttam, Aged
      About 34 Years, Village Polt No.-9, Tirupati Balaji Nagar,
      3Rd Pratap Nagar, Sanganer, District Jaipur. (Raj.).
2.    Raman Lal S/o Dharm Singh, Aged About 32 Years, Village
      320,     Vair    Road,       Malipura,       Nyamadpur,             Vair,   District
      Bharatpur (Raj.)
3.    Nikhat Parveen D/o Mohammad Usman, Aged About 25
      Years, Village New Colony, Sawar, Tehsil- District Ajmer.
      (Raj.)
4.    Nalini Sharma W/o Dinesh Kumar Sharma, Aged About 30
      Years, Village Ward No. 1 Jaitpur Brahmnan, District -
      Alwar (Raj.).
5.    Vaibhav Parashar S/o Ashok Parashar, Aged About 28
      Years, Village 137- Bapu Nagar, District Bhilwara (Raj.).
                                                                        ----Respondents


                 D.B. Spl. Appl. Writ No. 525/2021


1.    State Of Rajasthan, Through Secretary, Department Of
      Rural Development And Panchayati Raj, Government Of
      Rajasthan, Secretariat, Jaipur.
2.    The Director, Elementary Education, Rajasthan, Bikaner.
                                                                          ----Appellants
                                      Versus
Rekha Upadhyay D/o Murai Lal Upadhyay W/o Shyam Sunder
Sharma, Aged About 40 Years, R/o Behind Avm Ward No. 20,
Bandikui Tehsil Baswa, Rajasthan At Present Posted At Govt.


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Upper Primary School, Kheta Nurat Ki Dhani, (Chando Ki Dhani),
Sindhari, Barmer.
                                                                       ----Respondent


                 D.B. Spl. Appl. Writ No. 540/2021
1.    State     Of   Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj     Department,
      Government Of Rajasthan, Secretariat, Jaipur , Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
4.    The     Director,    Elementary          Education,          Bikaner,     District
      Bikaner, Rajasthan.
                                                                        ----Appellants
                                     Versus
1.    Mukesh Choudhary S/o Prahalad Choudhary, Aged About
      26 Years, R/o Village Pura Chhoti, Post Pura Badi, Tehsil
      Dhod, District Sikar (Raj.)
2.    Akshay Kumar S/o Shri Subhash Chandra, Aged About 25
      Years, R/o Village Ward No. 11, Bhadi, Tehsil Bhadra,
      District Hanumangarh (Raj.)
3.    Sawai Ram S/o Shri Bhura Ram, Aged About 31 Years, R/o
      Village Lumbansar, Suwaliya, Tehsil Shergarh, District
      Jodhpur (Raj.)
4.    Divya Jhala D/o Shri Hari Singh Jhala, Aged About 23
      Years, R/o Village Ralayti, District Jhalawar (Raj.)
5.    Jyoti Gupta D/o Shri Suresh Chandra Gupta, Aged About
      32 Years, R/o Village 284, Rawat Mohalla, Badiyal Kalan
      Tehsil Baswa, District Dausa (Raj.)
6.    Anita D/o Shri Dharmveer, Aged About 28 Years, R/o
      Village Ward Nangal, Mahendragarh, Mandi Ateli, Tehsil
      District Mahendragarh (Haryana)
7.    Mahaveer Prasad S/o Shri Jagdish, Aged About 26 Years,
      R/o Village Padliya, Shorti, District Jhalawar (Raj.)
8.    Omprakash Yadav S/o Shri Laxmi Narayan Yadav, Aged
      About 26 Years, R/o Village - Thothwalo Ki Dhani, Nangal,
      Koju, District Jaipur (Raj.)
9.    Ramesh S/o Shri Prahlad Ram, Aged About 26 Years, R/o

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      Village Uttar Ber, Nadsar, District Jodhpur (Raj.)
10.   Vikash Sharma S/o Shri Babu Lal Sharma, Aged About 28
      Years, R/o Village Salwari, District Alwar (Raj.)
11.   Dheeraj Kumar Saini S/o Shri Pyare Lal Saini, Aged About
      27 Years, R/o Village Malpur, District Alwar (Raj.)
12.   Anil Kumar S/o Shri Kundan Mal, Aged About 31 Years, R/o
      Village - 322 Kh, Yadav Ka Mohalla, Mannivali, 36 Ptp,
      District Ganganagar (Raj.)
13.   Shankar Lal Rahar S/o Shri Rupa Ram Rahar, Aged About
      26 Years, R/o Village Dhadheru Godaran, Tehsil Bidasar,
      District Churu (Raj.)
14.   Rekha Kumari Prajapat D/o Shri Banwari Lal, Aged About
      25 Years, R/o Village Mawa, Tehsil Didewana, District
      Nagaur (Raj.)
15.   Manju Meena D/o Shri Ramesh Chand Meena, Aged About
      23 Years, R/o Village Badi Ka Bas, Bilwa, Tehsil Sanganer,
      District Jaipur (Raj.)
16.   Mamta Meena D/o Shri Sita Ram Meena, Aged About 25
      Years, R/o Village Chatarbhujpura, Tehsil Chaksu, District
      Jaipur (Raj.)
17.   Surendra Mal S/o Shri Shankar Lal, Aged About 23 Years,
      R/o Village Rotoo, Tehsil Jayal, District Nagaur (Raj.)
18.   Pankaj Sharma S/o Shri Lakhan Lal Sharma, Aged About
      27 Years, R/o Village Purana Bus Stand, Chirana, District
      Jhunjhunu (Raj.)
19.   Lichhaman Ram Rahar S/o Shri Bhagwana Ram Rahar,
      Aged About 24 Years, R/o Village Dhadheru Godaran,
      Tehsil Bidasar, District Churu (Raj.)
20.   Sharwan Ram S/o Shri Rameshwar Lal, Aged About 38
      Years, R/o Village Jain Colony, Didwana Road, Kuchaman
      City, District Nagaur (Raj.)
21.   Jyoti Nai W/o Shri Ravi Kumar Sain, Aged About 27 Years,
      R/o Village Ward No. 19, Charbhuja Nath Mandir Ke Pass,
      Chirana, Tehsil Nawalgarh, District Jhunjhunu (Raj.)
22.   Manoj Ram S/o Shri Mohan Ram, Aged About 26 Years,
      R/o Village 187, Bich Ka Bas, Surpaliya, Tehsil Jayal,
      District Nagaur (Raj.)
23.   Bhanu Pratap Sharma S/o Shri Tara Chand Sharma, Aged
      About 26 Years, R/o Village Khareri, Tehsil Bayana, District


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      Bharatpur (Raj.)
24.   Monika D/o Shri Bhoop Singh, Aged About 28 Years, R/o
      Village Ward No. 05, Phephana, 1 Knn, Tehsil District
      Hanumangarh (Raj.)
25.   Jagdish Sharma S/o Shri Bhairu Lal Sharma, Aged About
      32 Years, R/o Village Apaliyas, District Bhilwara (Raj.)
                                                                    ----Respondents


                D.B. Spl. Appl. Writ No. 553/2021
1.    The State Of Rajasthan, Through The Secretary, Rural
      Development         And        Panchayati               Raj      Department,
      Government Secretariat, Jaipur, Rajasthan.
2.    The Director, Elementary Education, Rajasthan, Bikaner.
3.    The Chief Executive Officer, Zila Parishad Jalore.
4.    The   District   Education        Officer,      Elementary          Education
      Jalore.
                                                                      ----Appellants
                                  Versus
1.    Bhawana D/o Lal Chand Bijarniyan, Aged About 30 Years,
      V.p.o. Phephana, Tehsil Nohar, District Hanumangarh (Raj.)
      (Posted As Teacher Grade Iii L-Ii Subject English At Gups
      Athmanavas Bagara, Bhagara, District Jalore.
2.    Hina Bijarniya D/o Rameshwar Choudhary, Aged About 25
      Years, 28-A, Vasundhara Colony, Tonk Road, Jaipur (Raj.)
      (Posted As Teacher Grade Iii L-Ii Subject Science Maths At
      Gups Athmanavas Bagara, Bhagara, District Jalore.
                                                                    ----Respondents
                D.B. Spl. Appl. Writ No. 558/2021
1.    State Of Rajasthan, Through Secretary, Department Of
      Rural Development And Panchayati Raj, Government Of
      Rajasthan, Secretariat, Jaipur.
2.    The Director, Elementary Education, Rajasthan, Bikaner.
                                                                      ----Appellants
                                  Versus
Shailendra Kumar Sharma S/o Shri Kailash Chand Sharma, Aged
About 32 Years, Narsingh Colony, Mal Godam Road, Gangapur
City, District Sawaimadhopur.
                                                                    ----Respondent

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                 D.B. Spl. Appl. Writ No. 561/2021
1.    State     Of   Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj    Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The     Director,     Elementary         Education,          Bikaner,     District
      Bikaner, Rajasthan.
                                                                       ----Appellants
                                     Versus
1.    Ramavtar Sharma S/o Anand Ram Sharma, Aged About 30
      Years, Vpo Bhawala, Tehsil Jayal, Dist. Nagaur, Raj.
2.    Surbhi Jani D/o Kishor Jani, Aged About 25 Years, Vpo
      Khoran, Tehsil Garhi, Dist. Banswara, Raj.
3.    Ram Swaroop Bhati S/o Veneshwar Kherawat, Aged About
      26 Years, Naya Darwaja, Nagaur, Raj.
4.    Sadhana Kherawat D/o Veneshwar Kherawat, Aged About
      26 Years, Kishan Pole Teliwada, Banswar Rural, Banswara,
      Raj.
5.    Pooja Bhatt D/o Naveen Chandra Bhatt, Aged About 28
      Years, Vpo Vamasa, Tehsil Sagwara, Dist. Dungarpur, Raj.
6.    Reetu Kumari D/o Raj Pal, Aged About 27 Years, Khuriya,
      Chiwara, Jhunjhunu, Dist. Jhunjhunu, Raj.
7.    Vikash S/o Dal Ram Godara, Aged About 30 Years, Vpo
      Bolanwali, Tehsil Sangaria, Dist. Hanumangarh, Raj.
8.    Hastimal S/o Panna Ram, Aged About 35 Years, Vpo
      Bijapur, Tehsil Bali, Dist. Pali, Raj.
9.    Neelam Jindal D/o Omprakash Gupta, Aged About 28
      Years, Plot No. B-4B Central Colony, Vki Road No. 9
      Murlipura, Jaipur, Dist. Jaipur, Raj.
10.   Keshav Kumar S/o Satnam, Aged About 29 Years, Janta
      Modal     School      Ke    Pass      Bhatta       Colony,       Hanumangarh
      Junction, Dist. Hanumangarh.
11.   Sudha       Kumari         Khandelwal            D/o        Santosh       Kumar
      Khandelwal, Aged About 28 Years, Mahajan Mohalla
      Manderu, Karuli, Raj.
12.   Manish Kumar S/o Daulat Ram, Aged About 29 Years,
      Ward     No.    11,     29Ksd       Dhani,       Chamar          Khera,    29Ksd
      Budarwai Ganganagar, Dist. Sriganganagar, Raj.

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13.   Abhishek Kumar S/o Om Prakash Sharma, Aged About 35
      Years, Ward No .4 Bhahimano Ka Mohalla Mundiyawas,
      Dist. Sikar.
14.   Vijay Kumar S/o Mansa Ram, Aged About 36 Years, Vpo
      Nukera, Tehsil Sangaria, Dist. Hanumangarh, Raj.
15.   Gyan Chand Kumawat S/o Nemi Chand, Aged About 35
      Years, Vpo Luniyawas, Tehsil Kishangarh Renwal, Dist.
      Jaipur, Raj.
16.   Harveer Singh S/o Chinder Pal Singh, Aged About 37
      Years, 2Jsm, Post 2Km Dabbar, Tehsil Garsana, Dist.
      Sriganganagar, Raj.
17.   Priyanka Singh Jadoun D/o Ramesh Singh Jadoun, Aged
      About 28 Years, Amit Colony, Ward No. 17 Mahu Kallan,
      Gangapur, Sawaimadhopur, Raj.
18.   Gopesh Sharan Parashar S/o Rajkumar Parashar, Aged
      About 25 Years, 103, Pokhara Mohalla, Baseri, Tehsil
      Baseri, Dholpur, Dist. Dholpur, Raj.
19.   Om Prakash S/o Gewar Chand, Aged About 32 Years, 38,
      Sunder Nagar, Pali, Dist. Pali, Raj.
20.   Nitesh Singh S/o Gulab Singh, Aged About 25 Years,
      Akhawaton Ki Pole Baludna, Tehsil Jaitaran, Dist. Pali.
21.   Rajendra Prasad Sharma S/o Dwarika Prasad Sharma,
      Aged About 35 Years, Village Mokhroli, Post Muhari, Tehsil
      Weir, Dist. Bharatpur, Raj.
22.   Ramkesh Meena S/o Prahlad Meena, Aged About 33 Years,
      Village And Post Haldena, Tehsil Mahwa, Dist. Dausa, Raj.
23.   Lala Ram Jakhar S/o Asha Ram Jakhar, Aged About 27
      Years, Bank Ke Pass, Ward No. 05, Lachharsar, Churu,
      Dist. Churu, Raj.
24.   Ram Niwas Bhadala S/o Dhagala Ram, Aged About 26
      Years, Village Bankawas, Tehsil Jaitaran, Dist. Pali, Raj.
25.   Ramdev Ram S/o Ghasi Ram, Aged About 27 Years,
      Harnawapatti, Parbatsar, Nagaur, Dist. Nagaur, Raj.
26.   Ram Kunwar S/o Chhotu Ram, Aged About 32 Years,
      Milanwad, Tehsil Ladnu, Dist. Nagaur, Raj.
27.   Sumitra Kumari D/o Sultan Ram, Aged About 28 Years,
      Village   Khopra,         Post      Bhanguli,        Tehsil   Nohar,   Dist.
      Hanumangarh, Raj.
28.   Munesh Bairwa S/o Babu Lal Bairwa, Aged About 30 Years,


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      Village Suganpura, Tehsil Sapotra, Dayarampura, Karauli,
      Dist. Karauli, Raj.
29.   Jitendra Kumar S/o Bheroo Lal, Aged About 45 Years,
      Village Tamkhera Post Ntpc Anta, Tehsil Anta Dist. Baran.
30.   Shivdatt Sharma S/o Laxman Prasad Sharma, Aged About
      25 Years, Vpo Khoh, Tehsil Deeg, Dist. Bharatpur, Raj.
31.   Subhash Chandra Salvi S/o Leela Shankar, Aged About 35
      Years, Housing Board Colony, Pratap Nagar, Udaipur, Dist.
      Udaipur, Raj.
32.   Lokesh Kumar Gotam S/o Bajrang Lal Gotam, Aged About
      29 Years, Bhajeri, Bhajneri, Bundi, Dist. Bundi, Raj.
33.   Jandel    Singh      S/o     Ramdayal,          Aged        About     28    Years,
      Bhilgawan, Sarani Khera, Dholpur, Dist. Dholpur, Raj.
34.   Ravi Kant Pareek S/o Ramawatar Pareek, Aged About 30
      Years, Vpo Gogasar, Tehsil Ratangarh, Churu, Dist. Churu,
      Raj.
35.   Poonam Chand S/o Sahi Ram, Aged About 26 Years, Vpo
      Rampura         Nayola,          Suratgarh,           Ganganagar,            Dist.
      Ganganagar, Raj.
36.   Gauri Shankar Sharma S/o Bhagirath Prasad Sharma,
      Aged     About      30     Years,      Ganv      Chhabari          Mithi,   Tehsil
      Ratangarh, Dist. Churu, Raj.
37.   Vishnu Singh S/o Gopal Singh, Aged About 28 Years,
      Pasta, Bharatpur, Dist. Bharatpur, Raj.
38.   Nitin Gaur S/o Tulsi Lal Gaur, Aged About 32 Years, Ward
      No. 29, Near Tushar Vatika, New Colony, Dungarpur, Dist.
      Dungarpur, Raj.
39.   Omprakash Raigar S/o Ramchandra Raigar, Aged About 41
      Years, Ward No. 06, Raigaro Ka Mohalla, Majipura, Dist.
      Jaipur, Raj.
40.   Pradeep Goutam S/o Lala Shyam Goutam, Aged About 30
      Years, Bamori, Kalan Road, Ward No. 16 Mangrol, Dist.
      Baran, Raj.
                                                                       ----Respondents


                D.B. Spl. Appl. Writ No. 579/2021
1.    State    Of    Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.


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2.   The Secretary, Department Of Education, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan
3.   The   Director,   Elementary          Education,          Bikaner,    District
     Bikaner, Rajasthan.
                                                                     ----Appellants
                                 Versus
1.   Umesh Kanwar W/o Satyanendra Singh Ranawat, Aged
     About 28 Years, Near Police Line New Vakil Colony,
     Bhilwara, Raj.
2.   Neelam Kumari D/o Jai Veer Singh, Aged About 30 Years,
     Kalari, Tehsil Rajgarh, Dist. Churu, Raj.
3.   Sheela D/o Subhash Chand, Aged About 31 Years, Village
     Nand Ka Bas Nand, Tehsil Malsisar, Dist. Jhunjhunu, Raj.
4.   Sonu Kumar S/o Rajveer, Aged About 25 Years, Village
     Sinsini, Tehig Dig, Dist. Bharatpur, Raj.
5.   Haredra Singh S/o Narayan Singh, Aged About 29 Years,
     Village Sinsini, Tehig Dig, Dist. Bharatpur, Raj.
6.   Bhagwan Sahai Meena S/o Sedu Ram Meena, Aged About
     35 Years, Vpo Dhahariya, Tehsil Nadoti, Dist. Karuli, Raj.
7.   Rajeshwari Meena D/o Birbal Meena, Aged About 22 Years,
     Vpo Surari Kallan, Barauli, Dist. Dholpur, Raj.
                                                                   ----Respondents


               D.B. Spl. Appl. Writ No. 605/2021
1.   The State Of Rajasthan, Through The Secretary, Rural
     Development         And        Panchayati               Raj      Department,
     Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.   The Secretary, Department Of Education, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan.
3.   The   Director,   Elementary          Education,          Bikaner,    District
     Bikaner, Rajasthan.
                                                                     ----Appellants
                                 Versus
1.   Arvind Beniwal S/o Karan Singh Beniwal, Aged About 21
     Years, R/o Vill. Chandila, Post Lahochura, Tehsil Hindaun
     City, Dist. Karauli, Raj.
2.   Sandesh Kumar S/o Om Prakash, Aged About 28 Years,
     R/o Vpo Lahachoura, Tehsil Hindaun City, Dist. Karauli,


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      Raj.
3.    Diksha Sahu D/o Ramesh Chand Sahu, Aged About 21
      Years, R/o Luhariya Ka Chowk Kumaharo Ka Mohalla
      Anwan, Tonk, Deoli.
4.    Chinky Kumari Saini D/o Ram Chandra, Aged About 26
      Years, R/o 76 Mandir Ka Mohalla Sankarda Bundi, Raj.
5.    Anita Gochar D/o Bajrang Lal Gurjar, Aged About 26 Years,
      R/o 72 Devnarayan Mandir Ke Pas Turkari, Bundi
6.    Narmata Joshi D/o Purushotam Joshi, Aged About 25
      Years, R/o C-311, Navjivan Colony Gate No. 3 Nainwan
      Road, Bundi.
7.    Surendra Kumar S/o Kishan Lal, Aged About 35 Years, R/o
      11 Mks Village Mallar Khera Ward No. 810 Mks B
      Hanumangarh.
8.    Kumar Singh Jatav S/o Samay Singh Jatav, Aged About 29
      Years, R/o Vill. Chandila, Postlahachoura, Teh. Hindaun
      City, Dist. Karauli.
9.    Pradeep Singh Thind S/o Balvindra Singh Thind, Aged
      About 25 Years, R/o 20 A-A Ganganagar, Dist. Ganganagar.
10.   Harkesh Gurjar S/o Girraj Gurjar, Aged About 26 Years,
      R/o Gadoli Gadoli Dausa, Ghumna, Dist. Dausa, Raj.
11.   Kushal Kheriya S/o Chandra Ram, Aged About 26 Years,
      R/o Dewra Gali Kharchiya Kanwaliyan Kalan Pali, Jaitaran,
      Dist. Pali, Raj.
12.   Sanjay Kumar Sain S/o Ramji Lal Sain, Aged About 32
      Years, R/o Shri Krishan Ganj Talab Gaon Dausa Dist.
      Dausa, Raj.
13.   Janardan Singh Beniwal S/o Mansingh Beniwal, Aged
      About 23 Years, R/o Vpo Kachroli, The Hindauncity, Dist.
      Karauli, Raj.
14.   Ghanshayam Sharma S/o Jamnadhar Sharma, Aged About
      29 Years, R/o Brahman Basti Brahm Nagar Dudwa Khara,
      Dist. Churu.
15.   Sandeep Kumar S/o Prathvi Singh, Aged About 26 Years,
      R/o Mithanpura, Tehsil Ellenbad, Dist. Sirsa, Haryana.
16.   Sapana Kumari Prajapat D/o Mangi Prajapat, Aged About
      25 Years, R/o Ward No. 8 Kasara Guwrida, Dist. Kauroli,
      Raj.
                                                                ----Respondents


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                   D.B. Spl. Appl. Writ No. 73/2022
1.   State    Of    Rajasthan,        Through         The       Deputy      Secretary
     Elementary Education, Secretariat, Jaipur.
2.   The Director, Elementary Education, Bikaner.
3.   The Chief Executive Officer, Zila Parishad Alwar.
4.   District Education Officer, Elementary Education, Alwar.
                                                                        ----Appellants
                                    Versus
1.   Priti Yadav W/o Vinod Kumar Lamba, Aged About 27 Years,
     Vill Palpur Ki Dhani, Tehsil Kotkasim, District Alwar,
     Rajasthan.
2.   Ritesh S/o Sunil Kumar, Aged About 21 Years, Vill Rarwa,
     Tehsil Mundawar, District Alwar, Rajasthan.
                                                                      ----Respondents


                   D.B. Spl. Appl. Writ No. 74/2022
1.   State     Of    Rajasthan,         Through        The        Secretary,     Rural
     Development            And        Panchayati               Raj      Department,
     Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.   The Secretary, Department Of Education, Government Of
     Rajasthan, Secretariat, Jaipur, Rajasthan.
3.   The     Director,    Elementary          Education,          Bikaner,     District
     Bikaner, Rajasthan.
                                                                        ----Appellants
                                    Versus
1.   Rekha W/o Shri Sarwan Kumar, Aged About 32 Years, R/o
     Village Kalwa Ka Bass, Ganeri, District Sikar (Raj.)
2.   Lokendra Singh S/o Shri Pratap Singh, Aged About 27
     Years, R/o Village Jaitpur, District Dholpur (Raj.).
3.   Ravindra Singh S/o Shri Pratap Singh, Aged About 25
     Years, R/o Village Jaitpur, District Dholpur (Raj.).
                                                                      ----Respondents


                   D.B. Spl. Appl. Writ No. 75/2022
1.   State Of Rajasthan, Through The Principal Education
     Secretary, Government Secretariat, Rajasthan, Jaipur.
2.   The Director, Primary Education, Rajasthan, Bikaner.


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3.     The District Education Officer (Primary), Jalore.
4.     The District Education Officer (Primary), Nagaur.
5.     Virendra Singh, D/o Omprakash, Teacher Gr.iii Level I
       Through District Education Officer, Elementary Education,
       Nagaur.
                                                                          ----Appellants
                                       Versus
Vishan Lal Sharma S/o Om Prakash Sharma, Aged About 29
Years, Geali Jayal Nagaur, Rajasthan.
                                                                         ----Respondent


                  D.B. Spl. Appl. Writ No. 76/2022
1.     State     Of    Rajasthan,          Through        The        Secretary,   Rural
       Development             And        Panchayati               Raj     Department,
       Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2.     The Secretary, Department Of Elementary Education,
       Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3.     The Director, Elementary Education, Bikaner (Raj.).
4.     The Joint Director, Elementary Education, Bikaner (Raj.).
5.     The Joint Director, Elementary Education, Jodhpur (Raj.).
6.     The Chief Executive Officer, Zila Parishad, Ditt. Jodhpur
       (Raj.).
7.     The     Chief      Executive         Officer,       Zila      Parishad,    Distt.
       Sriganganagar (Raj.).
8.     The     Chief      Executive         Officer,       Zila      Parishad,    Distt.
       Hanumangarh (Raj.).
9.     The Chief Executive Officer, Zila Parishad, Distt. Bikaner
       (Raj.).
                                                                          ----Appellants
                                       Versus
Gaurav Lata D/o Shri Ram Kumar, Aged About 28 Years, R/o Ward
No 9, Vpo 2 Kld, 365 Head, Tehsil Gharsana, Distt. Sriganganagar
(Raj.) And Presently Working On The Post Of Teacher Grade Iii
(Level-Ii), Government Adarsh Senior Secondary School, Tho,
Tehsil Osiyan, Distt. Jodhpur (Raj.).
                                                                         ----Respondent




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                  D.B. Spl. Appl. Writ No. 77/2022
1.    State     Of   Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The     Director,    Elementary          Education,          Bikaner,     District
      Bikaner, Rajasthan.
                                                                         ----Appellants
                                     Versus
1.    Sagar Kunwar Chundawat D/o Dindra Singh Chundawat,
      Aged     About      28     Years,      R/o     Village       Salukhera,      Post
      Brahamano Ka Kherwara, Tehsil Jhadol, Dist. Udaipur, Raj.
2.    Teena Parihar W/o Surendra Singh, Aged About 31 Years,
      R/o 1264 Jhawahar Nagar, Ajmer, Dist. Ajmer, Raj.
3.    Kavita Kumari Chauhan D/o Lal Chand Chauhan, Aged
      About 26 Years, R/o Ahir Mohalla Baandi Budhanpur
      Jhalawar, Dist. Jhalawar, Raj.
4.    Renu Sharma D/o Satish Sharma, Aged About 29 Years,
      R/o House No. 343 Sector 33 Rajiv Colony Gali No. 4,
      Ward No. 20, Dist. Gurugram, Harayana.
                                                                       ----Respondents


                  D.B. Spl. Appl. Writ No. 78/2022
1.    State Of Rajasthan, Through The Secretary, Department
      Of Panchayati Raj, Secretariat, Jaipur (Rajasthan).
2.    The     Director,    Elementary          Education,          Bikaner,     District
      Bikaner (Rajasthan).
3.    Zila Parishad Jodhpur, Through The Chief Executive Officer,
      Jodhpur.
4.    District Education Officer (Elementary), Jodhpur.
                                                                         ----Appellants
                                     Versus


Usha Yadav D/o Mahavir Singh Yadav, Aged About 33 Years, Ward
No. 12, Dhanwanti Nagar, Ratangarh, District Churu (Rajasthan).
                                                                       ----Respondent



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                  D.B. Spl. Appl. Writ No. 82/2022
1.    State     Of   Rajasthan,          Through        The        Secretary,     Rural
      Development            And        Panchayati               Raj    Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The     Director,    Elementary          Education,          Bikaner,     District
      Bikaner, Rajasthan.
                                                                       ----Appellants
                                     Versus
1.    Azad S/o Satyaveer, Aged About 26 Years, Vpo Gulpura,
      Tehsil Rajgarh, Dist. Churu, Raj.
2.    Akram Mohammed S/o Munshi Mohammed, Aged About 28
      Years, Village Alod Hindoli, Dist. Bundi, Raj.
3.    Suman W/o Om Prakash, Aged About 30 Years, Bas Tokha,
      Jhunjhunu, Dist. Jhunjhunu, Raj.
4.    Hemant Kumar Sharma S/o Madho Lal Sharma, Aged
      About 31 Years, 78 Vishanpura Charan, Dist. Karouli, Raj.
5.    Jitendra Kumar Meena S/o Nathu Lal Meena, Aged About
      26 Years, Jamadaro Ki Dhani, Village Lawan, Dist. Dausa,
      Raj.
6.    Daulat Ram Meena S/o Sukh Pal Meena, Aged About 24
      Years, Meeno Ka Mohalla Dholiyo Balapura Seesola, Dist.
      Bundi, Raj.
7.    Praveen Meghwal S/o Dungar Ram, Aged About 25 Years,
      Hariyadhana, Barunda, Dist. Jodhpur, Raj.
8.    Ramu S/o Lakhan Singh, Aged About 32 Years, Talaiya Ka
      Nagla, Post Donari, Tehsil Saipau, Dist. Dholpur, Raj.
9.    Pradeep Kumar S/o Hari Singh, Aged About 31 Years,
      Village Beri, Post Lalita Mudia, Tehsil Weir, Dist. Bharatpur,
      Raj.
10.   Krishna D/o Bhagwan, Aged About 26 Years, House No.128
      Block 5, Auranjabad (83) Palwal, (Haryana).
11.   Anju Sharma W/o Praveen Kumar, Aged About 26 Years,
      1030 Near Samya Clinic Sanju Patti, Auranjabad (83)
      Palwal, (Haryana).
12.   Vinod Kumar S/o Sher Singh, Aged About 31 Years,
      Banchari (124) Palwal, (Haryana).


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13.   Dharm Singh Lodha S/o Narayan Singh, Aged About 24
      Years, Amarpura Khurd, Post Deori, Tekla, Jhalawar, Dist.
      Jhalawar, Raj.
14.   Prakash Chand Lodha S/o Phool Chand Lodha, Aged About
      32 Years, Karlgaon, Dist. Jhalawar, Raj
15.   Suman D/o Om Prakash, Aged About 30 Years, Ward No.9
      Gowati, Sikar, Dist. Sikar, Raj.
16.   Abida Bano W/o San Mohammad, Aged About 28 Years,
      166 Nagla Mewati Bharatpur Road Thana Highway Maholi,
      Mathura, (U.p.).
17.   Alka W/o Vidhyadhar Ojha, Aged About 34 Years, Ward
      No.7, 8Shpd Ganganagar, Dist. Sriganganagar, Raj.
18.   Sulochan W/o Rajpal Singh, Aged About 39 Years, Chaher
      Kalan 13 Bhiwani (Haryana).
19.   Karan Singh Rathore S/o Udai Singh Rathore, Aged About
      31   Years,      Village       Gurjaniya,         Tehsil   Rashmi,   Post
      Harnathpura, Dist. Chittorgarh, Raj.
20.   Vikram Singh S/o Prathvi Singh, Aged About 26 Years, Vpo
      Gahankar, Tehsil Nagar, Dist. Bharatpur, Raj.
21.   Maina Kumari D/o Sohan Lal Gocher, Aged About 26 Years,
      Kodakya Ajanda, Bundi, Dist, Bundi, Raj.
22.   Hamendra Singh Rajpoot S/o Rajendra Singh, Aged About
      28 Years, Village Sarwali, Post Mandawar Mahwa, Tehsil
      Mahwa, Dist. Dausa, Raj.
23.   Munni Meena W/o Kamlesh Kumar Meena, Aged About 35
      Years, Jawali Ka Bad Baswa, Dist. Dausa, Raj.
24.   Rakesh Kumar S/o Bane Singh Jat, Aged About 27 Years,
      Jatoowas Ujoli, Dist. Alwar, Raj.
25.   Anil Kumar S/o Vinod Kumar, Aged About 24 Years,
      Brahiman Basti Mangrol, Dist. Dholpur, Raj.
26.   Ravindra Kala S/o Shankar Lal, Aged About 25 Years,
      Jhagarwas, Dist. Nagaur, Raj.
27.   Rajesh Kushwaha S/o Puranmal Kushwaha, Aged About 27
      Years, Rishikesh School Ke Pass Gadolai Colony, Tonk, Dist.
      Tonk, Raj.
28.   Mukesh Sharma S/o Ramdev Sharma, Aged About 32
      Years, Dhola Ka Khera, Malpura, Dist. Tonk, Raj.
29.   Arti Samdani W/o Lokesh Inani, Aged About 32 Years,
      21/128 Bhopalganj Veersanvakar Chowk, Bhilwara, Dist.

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      Bhilwara, Raj.
30.   Divya Jhala D/o Hari Singh Jhala, Aged About 23 Years,
      Khanpuriya, Tehsil Jalrapatan, Dist. Jhalawar, Raj.
31.   Mahaveer Prasad S/o Jagdish Prasad, Aged About 26
      Years, Village Padliya, Post Sorti, Tehsil Manohar Thana,
      Dist. Jhalawar, Raj.
32.   Ruga Ram S/o Kumbha Ram, Aged About 29 Years, Vpo
      Deu, Tehsil Khivsar, Dist. Nagaur, Raj.
33.   Mamta Dadhich W/o Deepak, Aged About 42 Years,
      Ramdhun Gali Kankroli, Dist. Rajsamand, Raj.
34.   Yachaika Paliwal D/o Rajesh Paliwal, Aged About 22 Years,
      Paliwalon Ka Mohalla Near Kelwa Dhayala, Rajsamand,
      Dist. Rajsamand, Raj.
35.   Basant Pooniya S/o Ramswaroop Pooniya, Aged About 26
      Years, Chimanpura, Bhuvadi, Churu, Dist. Churu, Raj.
36.   Pushpendra S/o Brij Mohan Lal, Aged About 22 Years,
      Mukena, Bhutoli, Bharatpur, Dist. Bharatpur, Raj.
37.   Jyoti Kanwar D/o Sher Singh Rajput, Aged About 27 Years,
      Udaipura, Tehsil Sikrai, Dist. Dausa, Raj.
38.   Indraj Kashana S/o Ramkaran Gurjar, Aged About 26
      Years, Vpo Bishangarh, Tehsil Shahpura, Dist. Jaipur, Raj.
                                                                      ----Respondents
                 D.B. Spl. Appl. Writ No. 86/2022
1.    The State Of Rajasthan, Through The Secretary, Rural
      Development           And        Panchayati               Raj      Department,
      Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2.    The Secretary, Department Of Education, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan.
3.    The    Director,    Elementary          Education,          Bikaner,    District
      Bikaner, Rajasthan.
                                                                        ----Appellants
                                    Versus
1.    Mukesh Sharma S/o Gajendra Sharma, Aged About 29
      Years, R/o 483, Dhal Ka Bass, Bagri Nagar, Pali, Dist. Pali,
      Raj.
2.    Rakesh Kumar Jat S/o Mangi Lal Jat, Aged About 28 Years,
      R/o Vill. Kachariya, Post Bhimdawas, Tehsil Kekri, Dist.
      Ajmer, Raj.


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3.    Suraj Maurya S/o Bhawani Maurya, Aged About 23 Years,
      R/o Village Kacharda, Sikar, Dist. Sikar, Raj.
4.    Umesh Gurjar S/o Banshidhar Gurjar, Aged About 26
      Years, R/o D-1-41 Ayodhyanagar, Kanavihar, Ward No. 18,
      Lalarpura, Vaishalinagar, Jaipur, Dist. Jaipur Raj.
5.    Bhag Chand Lohar S/o Jagdish Prasad Lohar, Aged About
      29 Years, R/o 99 Gujaron Ka Mohalla, Village Kachariya
      Bheemrawas Kadera, Kekri, Ajmer, Dist. Ajmer, Raj.
6.    Lokesh Vaishnav S/o Nand Kishor Vaishnav, Aged About 28
      Years, R/o Village Jati, Post Syar, Tehar Sarwar, Dist.
      Ajmer, Raj.
7.    Vishnu Kumar Sharma S/o Jagdish Prasad Sharma, Aged
      About 27 Years, R/o Village Visda, Post Jharoli, Tehsil And
      Dist. Bharatpur, Raj.
8.    Rahul Solanki S/o Ramesh Chand Solanki, Aged About 25
      Years, R/o Vpo Mahu Ibhirampur, Tehsil Hindoncity, Dist.
      Karuli, Raj.
9.    Sanjesh S/o Laxman Singh, Aged About 26 Years, R/o
      Januthar, Bhratpur, Dist. Bharatpur, Raj.
10.   Manish Kumar Saini S/o Jagdish Prasad Saini, Aged About
      29 Years, R/o Dhani Palpur, Alwar, Dist. Alwar, Raj.
11.   Amita D/o Somveer Yadav, Aged About 27 Years, R/o
      Tankahari, Baskripal Nagar, Alwar, Dist. Alwar, Raj.
12.   Shushma Meena D/o Jagram Meena, Aged About 30 Years,
      R/o Meeno Ka Mohalla, Dwararpur, Tehsil Thanagaji, Dist.
      Alwar, Raj.
13.   Surendra Matwa S/o Ghawar Ram Matwa, Aged About 31
      Years, R/o Matwo Ki Dhani Mertacity Road Gotan, Dist.
      Nagaur, Raj.
14.   Meena Kumari Yadav W/o Sandeep Kumar, Aged About 28
      Years, R/o Vpo Balluwas, Alwar, Dist. Alwar.
15.   Ramawatar Meena S/o Ramchandra Meena, Aged About 26
      Years, R/o Meena Ki Dhani Ward No. 5 Kant, Jaipur, Dist.
      Jaipur.
16.   Shiv Datt Sharma S/o Prem Chand Sharma, Aged About
      28 Years, R/o Village Nawali, Block Nauhajheel, Dist.
      Mathura, (U.p.)
17.   Tarun Kumar Goyal W/o Prakash Goyal, Aged About 23
      Years, R/o Nadbai, Bharatpur, Dist. Bharatpur, Raj.


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18.   Mahipal Singh Shaktawat S/o Bhanwar Singh Shaktawat,
      Aged About 28 Years, R/o Khetakhera, Post Mangalwad,
      Tehsil Doongla, Dist. Chittorgarh, Raj.
19.   Sapna Sharma D/o Chuttan Lal Sharma, Aged About 26
      Years, R/o Kachahri Road, Alwar, Dist. Alwar, Raj.
20.   Raj Kumar Gurjar S/o Shyam Lal Gurjar, Aged About 28
      Years, R/o Village Badodiya, Tehsil Viratnagar, Dist. Jaipur
      Raj.
21.   Rajendra Kumar Gurjar S/o Chheetar Mal Gurjar, Aged
      About 31 Years, R/o Village Neemli, Post Bajrangpura,
      Tehsil Viratnagar, Dist. Jaipur. Raj.
22.   Deepika Sharma D/o Laxmi Narayan Sharma, Aged About
      22 Years, R/o Mastoora, Matsura, Dist. Dholpur, Raj.
23.   Vinay Kumar S/o Subhash Chand, Aged About 31 Years,
      R/o House No. 5 New Aggarsain Colony, Press Wali Gali
      Balsamand Road, Hisar, Haryana.
24.   Renu W/o Satveer, Aged About 30 Years, R/o Gudia Khera
      (39), Dist. Sirsa, Harayana.
25.   Prem Prakash Bhambhu S/o Poona Ram Bhambhu, Aged
      About 28 Years, R/o Aguna Jato Ka Bass Kasnav, Tarnau,
      Nagaur, Dist. Nagaur, Raj.
26.   Shushma Meena D/o Jagram Meena, Aged About 30 Years,
      R/o Meeno Ka Mohalla Dwarapur, Tehsil Thanagazi, Dist.
      Alwar, Raj.
27.   Ram Singh S/o Mal Singh, Aged About 38 Years, R/o Vpo
      Rooppura, Via Thoi, Tehsil Shri Madhopur, Dist. Sikar, Raj.
28.   Atendra Gurjar S/o Vijay Singh, Aged About 21 Years, R/o
      Jaitpur, Dholpur, Dist. Dholpur, Raj.
29.   Chandrapal S/o Bhagwan Singh, Aged About 29 Years, R/o
      Jato Ka Mohalla Sabalpura, (Rural), Sikar, Dist. Sikar, Raj.
30.   Pooja Devi W/o Rajender Kumar, Aged About 32 Years, R/o
      Ward No. 05, Ramdev Basti, 8 Psd- B, Ganganagar, Dist.
      Ganganagar, Raj.
31.   Ghanshyam Sharma S/o Jamnadhar Sharma, Aged About
      29     Years,     R/o     139      Brahman          Basti,   Brahm   Nagar,
      Brahmanagar, Dudhwakha, R.s. Dist. Churu, Raj.
32.   Indra Pratap S/o Shyamveer Singh, Aged About 25 Years,
      R/o Pratap Thok, Awar, Dist. Bharatpur, Raj.
33.   Akshya Kumar Meena S/o Ram Prasad Meena, Aged About


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      26 Years, R/o Village Mundiya, Post Dodwari Tonk, Dist.
      Tonk, Raj.
34.   Akshay Sharma S/o Deendayal Sharma, Aged About 30
      Years, R/o 35 Joshi Mohalla Bakani, Jhalawar, Dist.
      Jhalawar, Raj.
35.   Sumitra Devi D/o Pukha Ram, Aged About 25 Years, R/o
      Village Bala, Tehsil Bilada, Dist. Jodhpur, Raj.
36.   Narayan Lal Meena S/o Shankar Lal Meena, Aged About 24
      Years, R/o Bhagu Nayal, Tehsil Jahajpur, Dist. Bhilwara,
      Raj.
37.   Sanju Yadav D/o Sohan Lal, Aged About 29 Years, R/o
      Mandota, Sikar, Dist. Sikar, Raj.
38.   Banwari Lal Mali S/o Sohan Lal Mali, Aged About 31 Years,
      R/o Ward No. 38, Kalubass, Tehsil Shri Dungargarh,
      District Bikaner, Raj.
39.   Chanchal Sharma S/o Brahhmanand Sharma, Aged About
      26 Years, R/o Village Mungawali, Post Shubhghara, Tehsil
      Shahabad, Dist. Baran, Raj.
40.   Geeta Kumari W/o Dilip Bhemu, Aged About 28 Years, R/o
      Ranwa    Road,      Village     Barwala,        Tehsil   Makrana,   Dist.
      Nagaur, Raj.
41.   Mahavir Singh S/o Ghanshyam, Aged About 27 Years, R/o
      Chiksana, Bharatpur, Dist. Bharatpur, Raj.
42.   Giriraj Sharma S/o Gordhan Sharma, Aged About 26
      Years, R/o Village Ambapura, Post Tordi, Tehsil Malpura,
      Dist. Tonk, Raj.
43.   Bharat Singh S/o Anar Singh, Aged About 27 Years, R/o
      Madauna, Madauna, Dholpur, Dist. Dholpur, Raj.
44.   Rayyaz Khanam W/o Salim Khan, Aged About 31 Years,
      R/o Village And Post Harsore, Tehsil Degana, Dist. Nagaur,
      Raj.
45.   Shobha Kumari D/o Nirottam Lal Sharma, Aged About 27
      Years, R/o 261, Numberdar Haveli Ke Pas, Randheergarh,
      Bharatpur, Dist. Bharatpur, Raj.
46.   Sashesh Kumar S/o Ranvir Singh, Aged About 26 Years,
      R/o Vpo Kurka, Dist. Bharatpur, Raj.
47.   Akash Kumar Sharma S/o Parmanand Sharma, Aged About
      24 Years, R/o 140 Agrawal Colony Nandgaon Road,
      Kosikalan (Rural), Mathura (U.p.)


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48.   Vatsal Pareek S/o Natwar Pareek, Aged About 27 Years,
      R/o Sarika Kunj, Shree Sharada Gyanpeeth, Didwana,
      Nagaur, Dist. Nagaur, Raj.
49.   Meena Kumari Yadav W/o Sandeep Kumar, Aged About 28
      Years, R/o Balloowas, Alwar, Dist. Alwar, Raj.
50.   Rekha W/o Vikash, Aged About 32 Years, R/o Ganv Jat
      Behror, Tehsil Mundawar, Dist. Alwar, Raj.
51.   Neetu Kumari Nagar D/o Ramprasad, Aged About 26
      Years, R/o Rai Tehsil Chhipabadod, Dist. Baran, Raj.
52.   Alok Kumar S/o Rajendra Prasad, Aged About 27 Years,
      R/o Kalsara, Bayana, Dist. Bharatpur, Raj.
53.   Smriti Shringi W/o Rahul Shringi, Aged About 31 Years,
      R/o Akhade Ki Gali, Jhlrapatan, Dist. Jhalawar, Raj.
54.   Lekhoo Ram S/o Bhanru Ram, Aged About 27 Years, R/o
      Gorera, Tehsil Pithola, Dist. Jaisalmer.
55.   Subhash Chandra Sharma S/o Ghasi Lal Sharma, Aged
      About 23 Years, R/o Vpo Bansi, Tehsil Nainwa, Dist. Bundi,
      Raj.
56.   Dinesh Gochar S/o Mahavir Prasad, Aged About 28 Years,
      R/o Chinodi, Sodana, Chhinod, Dist. Baran, Raj.
57.   Harsha Paliwal D/o Bhanwar Lal Paliwal, Aged About 29
      Years, R/o Jawad, Dist. Rajsamand, Raj.
58.   Nitu Kumari Nagar W/o Kanhiyalal Nagar, Aged About 25
      Years, R/o Vpo Rai, Tehsil Chhipabadod, Dist. Baran.
59.   Sapna W/o Kamlesh, Aged About 23 Years, R/o Boharo Ka
      Mohalla, Undwa, Kota, Dist. Kota. Raj.
60.   Deepak Kumar Meena S/o Bhawani Sahay Meena, Aged
      About 22 Years, R/o Vpo Bamanwas, Kankar, Tehsil
      Thanagazi, Dist. Alwar, Raj.
61.   Chandan Singh Solanki S/o Surendra Singh, Aged About
      28 Years, R/o Kankrda, Baran Dist. Baran, Raj.
62.   Kuldeep Singh S/o Devi Singh, Aged About 27 Years, R/o
      Chandansinghpura, Tehsil Dooni, Dist. Tonk, Raj.
63.   Rajendra Singh Meena S/o Dev Lal Meena, Aged About 22
      Years, R/o Vpo Tokrawas, Tehsil Dooni, Dist. Tonk, Raj.
64.   Hansraj Gupta S/o Shyam Lal Gupta, Aged About 33 Years,
      R/o Vpo Nimrana, Dist. Alwar, Raj.
65.   Manoj Kumar Kukna S/o Chagan Lal, Aged About 23 Years,
      R/o Dheeran Station, Bikaner Dist. Bikaner, Raj.

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66.   Deepika Sharma D/o Laxmi Narayan Sharma, Aged About
      22 Years, R/o Mastora, Dholpur, Dist. Dholpur, Raj.
67.   Indra Pratap S/o Shyamveer Singh, Aged About 25 Years,
      R/o Pratapchowk, Awar, Dist. Bharatpur, Raj.
68.   Rajeshwari Bhadana D/o Pratap Lal Gurjar, Aged About 23
      Years, R/o Paraniya, Tehsil Kishanganj, Dist. Baran, Raj.
69.   Samit Kumar S/o Rohtash, Aged About 29 Years, R/o
      Village Kanhra, Post Dagroli, Tehsil Bhadra, Dist. Charkhi
      Dadri (Haryana).
70.   Gajendra Singh S/o Rajendra Singh, Aged About 28 Years,
      R/o Village Malikpur, Post Bareh Mori, Dholpur, Dist.
      Dholpur, Raj.
71.   Rahul Kumar S/o Babu Singh, Aged About 24 Years, R/o
      Vpo Santruk, Tehsil Kumher, Dist. Bharatpur, Raj.
72.   Deepak Sharma S/o Sita Ram Sharma, Aged About 27
      Years, R/o Ward No. 2 Kirad Mohalla, Bheelkhera Mal,
      Tehsil Shahabad, Dist. Baran, Raj.
73.   Priyanka D/o Keshav Dev Sharma, Aged About 26 Years,
      R/o Vpo Kherli Garsiyan Tehsil Bayana, Dist. Bharatpur,
      Raj.
74.   Monika Gurjar W/o Harkesh Gurjar, Aged About 26 Years,
      R/o Village Nehri Sawai Madhopur, Dist. Sawai Madhopur,
      Raj.
75.   Manveer Singh S/o Jagdish Singh, Aged About 27 Years,
      R/o Ward No. 5 Dhavan Suratgarh 15 Lks Gangnagar, Dist.
      Sri Ganganagar, Raj.
76.   Harshita Sanadhya D/o Narbada Shanker Sanadhya, Aged
      About 25 Years, R/o Chand Pol Gate Masjid Ke Pass,
      Gangrar, Chittorgarh, Dist. Chittorgarh, Raj.
77.   Pawan Kumar Dhaker S/o Prem Chand Dhaker, Aged About
      23 Years, R/o Village Guradiya Jhala, Post Pipliya, Tehsil
      Pachahar, Dist. Jhalawar, Raj.
78.   Manraj Saini S/o Lala Ram Saini, Aged About 25 Years, R/o
      At Present Working Gps Khetani, Kadwasaro Ki Dhani
      Barudi Bhakarpura, Tehsil Gudamalani, Dist. Barmer, Raj.
79.   Rajesh Gurjar S/o Bhaguta Lal Gurjar, Aged About 26
      Years, At Present Working Gps Jato Ki Dhani Artvav,
      Sindhasawa, Harniyan, Panchayat Samiti Guda Malani,
      Dist. Barmer.


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80.   Shyoraj Choudhary S/o Bhanwar Lal Choudhary, Aged
      About 28 Years, At Present Working As Gups Vishnoi Ki
      Dhani Paraliya Dhamat, Block Kalyanpura, Barmer.
81.   Vinita Kumari D/o Moti Lal Sharma, Aged About 29 Years,
      R/o    Villlage    And      Post      Saga,       Tehsil   Buhana,   Dist.
      Jhunjhunu, Raj.
82.   Lokendra Singh S/o Balveer Singh, Aged About 23 Years,
      R/o Vpo Dantlothi, Tehsil Deeg, Dist. Bharatpur, Raj.
83.   Ashok Kumar Deora S/o Khoomaram Deora, Aged About
      33 Years, R/o House No. 217 Narsingpura Colony Sojat
      City, Dist Pali, Raj.
84.   Sahab Singh Gurjar S/o Bhim Singh Gurjar, Aged About 26
      Years, R/o Vpo Salimpur, Dist. Karouli, Raj.
85.   Bavloo S/o Jagannath, Aged About 24 Years, R/o Village
      Pipripura, Post Sakhwara, Dist. Dholpur, Raj.
86.   Vinita Kumari D/o Moti Lal Sharma, Aged About 29 Years,
      R/o Village And Post Saga, Tehsil Buhana, Dist. Jhunjhunu,
      Raj.
87.   Subhash Chander S/o Jaiveer, Aged About 29 Years, R/o
      Village Bhambhara, Post Lilkee, Tehsil Rajgarh, Dist.
      Churu, Raj.
88.   Santosh Kumar S/o Maharaj Singh, Aged About 30 Years,
      R/o Village Gujarra Khurd, Post Kanchanpur, Tehsil Badi,
      Dist. Dholpur, Raj.
89.   Hansraj Meghwal S/o Ramnarayan Meghwal, Aged About
      30 Years, R/o Vpo Shorti, Dist. Jhalawar, Raj.
90.   Lobhi Ram Balai S/o Mathura Lal Balai, Aged About 26
      Years, R/o Shata Ji Khera, Dist. Bhilwara, Raj.
91.   Devi Lal S/o Ramcharan, Aged About 27 Years, R/o Village
      Raina, Paharsar, Tehsil Nadbai, Dist. Bharatpur, Raj.
92.   Sunil Kumar Gaur S/o Satyanarayan Gaur, Aged About 31
      Years, R/o Vpo Sherpura, Via Bagru, Dist. Jaipur, Raj.
93.   Dependra Singh S/o Chain Singh, Aged About 24 Years,
      R/o Village Nagla Mai, Tehsil Nadbai, Dist. Bharatpur, Raj.
94.   Urvashi Kumawat D/o Bhawani Singh Kumawat, Aged
      About 25 Years, R/o 25 Keshav Nagar Ii Benad Road,
      Jotwara, Jaipur, Dist. Jaipur, Raj.
95.   Devi Lal S/o Ram Charan, Aged About 27 Years, R/o Raina
      Paharsar Nadbai, Dist. Bharatpur, Raj.


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96.    Vinita Yadav D/o Virendra Singh, Aged About 29 Years, R/o
       Village Mau, Post Chandpur, Tehsil Mundawar, Dist. Alwar,
       Raj.
97.    Manisha D/o Om Prakash, Aged About 25 Years, R/o 01,
       Dashodara Ki Dhani, Giglana, Dist. Alwar, Raj.
98.    Narendra Dhanuk S/o Padam Chand, Aged About 27 Years,
       R/o Sahabad, Dist. Baran, Raj.
99.    Vikram Singh Rathore S/o Gajendra Singh Rathore, Aged
       About 28 Years, R/o Kumhar Gali, Sankriya Kadera, Dist.
       Ajmer, Raj.
100.   Pushpendra Singh S/o Bahadur Singh, Aged About 27
       Years, R/o Rajputon Ka Mohalla, Rawla Bachola, Tehsil
       Nainwa, Dist. Bundi, Raj.
101.   Pooja W/o Avdhesh Kumar, Aged About 29 Years, R/o
       Village Santrook Udyog Nagar, Bharatpur, Dist. Bharatpur,
       Raj.
102.   Premlata Sharma D/o Shyam Sunder Sharma, Aged About
       28 Years, R/o 82 Karigar Mohalla, Kolada, Tehsil Bonli,
       Dist. Sawai Madhopur, Raj.
103.   Priyanka Tiwari D/o Ashok Tiwari, Aged About 28 Years,
       R/o Vpo Parli, Tehsil Malpura, Dist. Tonk, Raj.
104.   Kavita Bishnoi W/o Pravin Kumar, Aged About 31 Years,
       R/o Ward No. 7 Guru Nagar, Purani Abadi Ganganagar,
       Dist. Sri Ganganagar, Raj.
                                                                 ----Respondents


For Appellant(s)           :    Mr. Pankaj Sharma, AAG with
                                Mr. Rishi Soni
For Respondent(s)          :    Mr.   Tanwar Singh Rathore
                                Mr.   N.K. Sharma
                                Mr.   O.P. Kumawat
                                Mr.   O.P. Sangwa
                                Mr.   Abhishek Sharma



          HON'BLE MR. JUSTICE SANDEEP MEHTA
          HON'BLE MR. JUSTICE KULDEEP MATHUR

                               JUDGMENT

Judgment pronounced on                  :::             31/08/2022

Judgment reserved on                    :::             25/07/2022

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BY THE COURT : (PER HON'BLE MEHTA, J.)

The instant bunch of intra-court appeals arises out of identical orders passed by learned Single Bench whereby, following the Division Bench judgment in the case of State of Rajasthan & Ors. vs. Poonam Sharma (D.B. Special Appeal (Writ) No.815/2019, decided on 29.08.2019), the learned Single Bench directed the appellant State to undertake the exercise as has been directed by the Division Bench in the case of Poonam Sharma (supra) as below:-

"The brief facts of the case are that Senior Teachers recruited under the 1971 Rules are, recruited and posted in 9 different divisions. Their inter se seniority is separately maintained on division-wise basis. Their transfer from one division to another entails loss of seniority, under the Rules. Consequently, allocation of divisions assumes some importance. The State Government through a specific policy- contained in its guide-lines of 04.03.2018, endeavored to introduce transparency in allocations of divisions; such exercise was to be determined on the basis of merit-cum- preference (having regard to the relative success) of the candidates in the recruitment process. This, of course, was subject to availability of vacancies in the respective divisions."

Learned AAG Shri Pankaj Sharma and Shri Rishi Soni representing the State submitted that the ratio of the Division Bench Judgment in the case of Poonam Sharma (supra) could not have been applied in the present controversy because the said (Downloaded on 31/08/2022 at 10:52:40 PM) (43 of 50) [SAW-477/2021] judgment arose out of a selection process relating to Teachers Grade-II whereas the present controversy relates to appointment and posting of Teachers Grade-III (Level-I & Level-II) and hence, the impugned orders are bad in the eyes of law. Shri Sharma urged that the respondents herein, after selection vide the initial select list were provided postings in accordance with their choice with reference to their position in the merit. Thereafter, reshuffling took place as many candidates did not turn up for document verification and others did not appear for joining. As a consequence of the above situation, litigation ensued and this Court, in the cases of Kuldeep Kumar & Ors. vs. State of Rajasthan & Ors. (SBCWP No.2094/2019) and Lokendra Singh & Ors. vs. State of Rajasthan (SBCWP No.1188/2020) directed the State to fill up the vacant posts by operating the category-wise reserve list and in compliance of the aforesaid directions, the State Government issued an order dated 18.12.2020 proposing to fill the vacant posts by issuing the waiting list from the existing merit position. Shri Sharma urged that the recruitment in the case of Poonam Sharma (supra) was for the post of Senior Teachers under the Rajasthan Education Subordinate Service Rules, 1971 whereas the recruitment in the cases at hand has been made under the Rajasthan Panchayati Raj Act, 1994 and Rajasthan Panchayati Raj Rules, 1996. He urged that there is a fundamental difference in the posts of Senior Teachers, Teachers Grade-II and the Teachers Grade-III because in the former cadre, the seniority is maintained division-wise whereas, in the case of Teachers Grade-III, the seniority is maintained district-wise. He further drew the Court's attention to the policy decision taken by the (Downloaded on 31/08/2022 at 10:52:40 PM) (44 of 50) [SAW-477/2021] Government vide minutes dated 25.02.2019 wherein, the Division Bench judgment in the case of Rajasthan Public Service Commission vs. Jata Shanker & Ors. (D.B. Special Appeal (Writ) No.823/2018, decided on 09.08.2018 was referred to and finally, it was decided as below:-

"2- iz"kklfud fLFkfr & 2-1 nLrkost lR;kiu esa vuqifLFkr ,oa vik= vH;fFkZ;ksa ds dkj.k fjDr jgs inksa ij ,d ckj p;u fj"kQy fd;s tkus ds mijkar p;u dks ckj&ckj fj"kQy fd;k tkuk fof/k vuqlkj mi;qDr] rdZlaxr o O;kogkfjd ugha gSA p;u fj"kQy ds mijkar vH;fFkZ;ksa dh esfjV vixszM gksrh gS bl dkj.k iwoZ esa dk;Zxzg.k dj pqds vH;fFkZ;ksa dk ftyk ,oa p;u oxZ ifjorZu gksrk gS blls iz"kklfud o O;kogkfjd dfBukbZ;ka mRiUu gksrh gSA 2-2 ftyk ifjorZu esa iwoZ esa dk;Zxzg.k dj pqds vH;fFkZ;ksa dks u;s ftys gsrq dk;ZeqDr fd;k tkrk gS o u;s ftysa esa dkmalfyax ds ek/;e ls iqu% inLFkkiu fd;k tkrk gSA bl izfØ;k esa lacaf/kr vH;FkhZ o foHkkx dk le; o Je vuko";d [kpZ gksrk gS o fo| ky;ksa esa f"k{k.k dk;Z ckf/kr gksrk gSA 2-3 iapk;rh jkt fu;eksa esa nLrkost lR;kiu esa vuqifLFkr vH;fFkZ;ksa] nLrkost lR;kiu esa vik= vH;fFkZ;ksa ,oa dk;Zxzg.k ugha djus okys vH;fFkZ;ksa ds dkj.k fjDr jgs inksa dks izrh{kk lwph vFkok p;u fj"kQy ls Hkjk tkos] ds laca/k esa dksbZ Li'V izko/kku o izfØ;k of.kZr ugha gSA vr% bl laca/k esa Li'V izfØ;k dk fu/kkZj.k fd;k tkuk vko";d gSA 2-4 p;u rFkk ftyk vkoaVu ds laca/k esa iapk;rh jkt fu;e] 1996 ds fu;e 277 ¼d½ esa mDrkuqlkj Li'V izfØ;k dk fu/kkZj.k vko";d gSA bl gsrq iapk;rh jkt fu;e] 1996 ds fu;e 277 ¼d½¼3½ ds vuqlkj foKkiu ds vfrfjDr] izkf/kd`r vfHkdj.k ,slh jhfr esa tSlh izkf/kd`r vfHkdj.k mfpr le>s] vH;fFkZ;ksa ds ekxZn"kZu ds fy, ,sls vU; vuqns"k tkjh dj ldsxkA 3- mä fofèkd ,oa ç'kklfud fLFkfr dks -f"Vxr j[krs gq, nLrkost lR;kiu esa vuqifLFkr] nLrkost lR;kiu esa vik= ,oa dk;Zxzg.k ugha djus dks dkj.k fjä jgs inksa dks Hkjus dh çfØ;k ds lacaèk esa ppkZ mijkar fuEukuqlkj fu.kZ; fy;k x;k& 3-1- nLrkost lR;kiu esa vuqifLFkr ,oa vik= ds dkj.k fjDr jgs inksa dks Hkjus ckcr fuEukuqlkj izfØ;k viuk;h tkrh jgh gS ftls ;Fkkor j[kk tkos& A. nLrkost lR;kiu dk;Z lacafèkr ftyk ifj"knksa }kjk gh fd;k tk dj vuqifLFkr o vik= vH;fFkZ;ksa dks lwph foHkkx dks miyCèk djokbZ tkrh gSA (Downloaded on 31/08/2022 at 10:52:40 PM) (45 of 50) [SAW-477/2021] B. çkfèk--r vfHkdj.k ¼funs'kd] çkjfEHkd f'k{kk jktå chdkusj½ }kjk tkjh eq[; p;u lwph esa ls nLrkost lR;kiu esa vuqifLFkr jgs o vik= vH;fFkZ;ksa ds uke eq[; p;u lwph esa ls gVk;s tkdj p;u fj'kQy fd;k tkrk gSA C. tks dksbZ vH;FkÊ mlds lacafèkr vkjf{kr oxZ esa nLrkostksa ds vHkko esa p;u dk ik= ugha gS rks ml vH;FkÊ dk uke mlls lacafèkr vkjf{kr oxZ dh lwph esa ls gVkdj ;fn og vksiu dSVsxjh ds in gsrq ik= gS rks mldk uke vksiu dSVsxjh gsrq dalhMj fd;k tkrk gSA D. çkfèk--r vfHkdj.k }kjk tkjh eq[; p;u lwph esa ls nLrkost lR;kiu esa vuqifLFkr o nLrkost lR;kiu esa ik;s x;s vik= vH;fFkZ;ksa ds dkj.k fjä jgs inksa dh lwpuk ,d lkFk ladfyr dh tkdj p;u fj'kQy ,d ckj gh fd;k tkosaA fdUrq gky gh esa r`rh; Js.kh vè;kid lhèkh HkrÊ] 2018 ysoy& f}rh; esa nLrkost lR;kiu esa vuqifLFkr jgs vH;fFkZ;ksa ds dkj.k fjä jgs inksa ij p;u fj'kQy fd;k x;k gS vkSj nLrkost lR;kiu esa vik= vH;fFkZ;ksa dh lwpuk ladfyr dh tk jgh gSA bl HkrhZ esa iw.kZ :i ls lwpuk ladfyr fd;s tkus ds mijkar gh vuqifLFkr o vik= vH;fFkZ;ksa ds dkj.k fjä jgs inksa ds fo#) vafre :i ls p;u fj'kQy ,d ckj gh dj fy;k tkosA E. p;u fj'kQy esa vkj{k.k çkoèkkuksa dk iw.kZ ikyu fd;k tkdj esfjV fyLV fj"kQy dh tkrh gS] ftlesa vH;fFkZ;ksa ds esfjV Øekad ifjofrZr gksrs gSaA p;u fj'kQy esa iwoZ esa vkjf{kr oxZ esa p;fur vH;FkÊ vksiu dSVsxjh esa f'k¶V gksrs gS o rRi'pkr fofHkUu vkjf{kr oxZ esa vH;fFkZ;ksa dk fu;ekuqlkj uop;u fd;k tkrk gSA bls ;Fkkor j[kk tk;saA 3.2 dk;Zxzg.k ugha djus ds dkj.k fjDr jgs inksa dks Hkjus ckcr fuEukuqlkj izfØ;k viuk;h tkos& jktLFkku lsok fu;e esa dk;Zxzg.k gsrq vf/kdre 45 fnu dk izko/kku gS rFkk dk;Zxzg.k vof/k esa 6 ekg rd dh o`f) gsrq jkT; ljdkj l{ke gSA iapk;rh jkt fu;e] 1996 ds izko/kkuksa ds vuqlkj r`rh; Js.kh v/;kidksa dh vR;f/kd la[;k esa lh/kh HkrhZ djok;h tkrh gSA HkrhZ izfØ;k dks le; ij lEikfnr djus gsrq dk;Zxzg.k djus dh vafre frfFk ds i"pkr dk;Zxzg.k djus dh vof/k esa 6 ekg ds LFkku ij vf/kdre 3 lIrkg dh o`f) eq[; dk;Zdkjh vf/kdkjh] lacaf/kr ftyk ifj'kn ds Lrj ij dh tkosA rRi"pkr lacaf/kr p;fur vH;fFkZ;ksa }kjk dk;Zxzg.k ugha djus dh (Downloaded on 31/08/2022 at 10:52:40 PM) (46 of 50) [SAW-477/2021] fLFkfr esa ,sls inksa dks fjDr ekurs gq, eq[; dk;Zdkjh vf/kdkjh] ftyk ifj'kn }kjk lwph ladfyr dj izkf/kd`r vfHkdj.k dks fHktokbZ tkosA A. dk;Zxzg.k ugha djus okys vH;fFkZ;ksa ds dkj.k fjDr jgs inksa dks izrh{kk lwph ls Hkjk tkuk mfpr gS] ftlds fuEu dkj.k gS& I. p;u fj"kQy djus dh izfØ;k eq[; p;u lwph esa ls vik=@vuqifLFkr jgs vH;fFkZ;ksa ds LFkku ij dh tkrh gS D;ksafd vik=@vuqifLFkfr ds dkj.k eq[; p;u lwph viw.kZ jgrh gSA tc ,d ckj vH;FkhZ dks fu;qfDr vkns"k tkjh dj fn;k tkrk gS rks mldk uke eq[; p;u lwph esa jgrk gS o eq[; p;u lwph esa uke o esfjV jgus ds dkj.k dk;Zxzg.k ugha djus ls fjDr jgs inksa dks p;u fj"kQy dj ugha Hkjk tk ldrk gS rFkk izrh{kk lwph ls in dks Hkjk tk ldrk gSA ekuuh; loksZPp U;k;ky;@mPp U;k;ky; }kjk Hkh tVk"kadj ds ekeys esa ;gh fl)kUr izfrikfnr fd;k x;k gSA II. ekuuh; jktLFkku mPp U;k;ky;] tks/kiqj esa ,lch flfoy fjV la[;k 14505@2018 Hkw'k.k dqekj i.M~;k o vU; cuke jkT; ljdkj o vU; esa fnukad 25-10-2018 dks fu.kZ; ikfjr dj iapk;rh jkt fu;e 1996 ds fu;e 277¼v½ ds mica/k 6 ds vuqlj.k esa fjtoZ fyLV dks osclkbZV ij izdkf"kr djus ,oa lacaf/kr ftyk ifj'knksa dks fjfDr;ksa ,oa fjtoZ fyLV ds laca/k esa iapk;rh jkt fu;e ds izko/kku vuqlkj dk;Zokgh djus ds funsZ"k fn;s gSA B. mDrkuqlkj izrh{kk lwph ls fjDr inksa dks Hkjus gsrq fuEukuqlkj izfØ;k viuk;h tk;sxh & I. izkf/kd`r vfHkdj.k }kjk lHkh ftyk ifj'knksa ls dk;Zxzg.k ugha djus okys vH;fFkZ;ksa ls fjDr jgs inksa dh oxZokj lwpuk izkIr dj izrh{kk lwph tkjh djus gsrq fjfDr;ksa dk oxZokj fu/kkZj.k fd;k tkosxkA II. eq[; p;u lwph ds dk;Zxzg.k ugha djus okys vH;fFkZ;ksa ds dkj.k fjDr jgs inksa ds fo:) ekuuh; jktLFkku mPp U;k;ky;] tks/kiqj esa ,lch flfoy fjV la[;k 14505@2018 Hkw'k.k dqekj i.M~;k o vU; cuke jkT; ljdkj o vU; esa fnukad 25-10-2018 dks ikfjr fu.kZ; ,oa iapk;rh jkt fu;e 1996 ds fu;e 277¼v½ ds mica/k 6 ds vuqlj.k esa fjtoZ fyLV rS;kj dj izrh{kk lwph dks osclkbZV ij izdkf"kr fd;k tk;sxkA (Downloaded on 31/08/2022 at 10:52:40 PM) (47 of 50) [SAW-477/2021] III. izrh{kk lwph esa p;u dh ogha izfØ;k viukbZ tk;sxh tks eq[;
p;u lwph rS;kj djrs le; viuk;h tkrh gS vFkkZr lcls igys vksiu dSVsxjh ds inksa dks Hkjk tk;sxk o vksiu dSVsxjh dh lwph esa lHkh oxkZsa ds vH;fFkZ;ksa dks muds vadksa ds vuqlkj dalhMj fd;k tk;sxkA IV. vksiu dSVsXkjh ds inksa dks Hkjs tkus ds ckn vkjf{kr oxZ ¼vkschlh] ,echlh] ,llh] ,lVh o lgfj;k½ ds ftl dSVsxjh esa ftrus in fjDr gS lacaf/kr dSVsxjh dh "ks'k lwph esa ls vkj{k.k izko/kkuksa ds vuqlkj vH;fFkZ;ksa dk p;u fd;k tk;sxkA V. izrh{kk lwph esa p;fur vH;fFkZ;ksa dks esfjV uEcj eq[; p;u lwph ds vfUre esfjV Øekad ds ckn ls Øekuqlkj vkoafVr fd;k tk;sxkA VI. izrh{kk lwph ds p;fur vH;fFkZ;ksa dks ftyksa esa izoxZ vuqlkj fjfDr;ksa ds vk/kkj ij ftyk vkoafVr fd;s tkus ij dkamlfyax ds }kjk inLFkkiu fd;k tk;sxkA"

Shri Sharma urged that if the directions given by the learned Single Bench are to be followed, the entire selection list would have to be re-shuffled which might lead to the disruption of a large number of candidates who have already settled on their respective posts and thus, the impugned orders deserve to be quashed and set aside.

Econverso, learned counsel Shri Tanwar Singh Rathore, Shri N.K. Sharma, Shri O.P. Kumawat, Shri O.P. Sangwa and Shri Abhishek Sharma representing the respondents vehemently and fervently opposed the submissions advanced by learned AAG, Shri Sharma. They contended that as per the applicable policy and the terms and conditions of recruitment, the successful candidates were to be provided posting with reference to their standing in the merit. At the initial stage of selection, the writ-petitioners herein were provided postings by operating the merit list. However, (Downloaded on 31/08/2022 at 10:52:40 PM) (48 of 50) [SAW-477/2021] subsequent operation of waiting list pursuant to the direction given by this Court, has resulted into a situation wherein, candidates lower in merit as compared to the writ-petitioners, have been given posting at places which the writ-petitioners would be entitled to hold as per their standing in the comprehensive merit list. They, thus, urged that the impugned orders deserve to be affirmed.

We have given our thoughtful consideration to the submissions advanced at bar and have gone through the impugned orders and the material placed on record.

At the outset, we may note here that while deciding the controversy, the learned Single Bench drew analogy from the judgment in the case of Poonam Sharma (supra) and extended the relief to the writ-petitioners herein. It is worthwhile to mention that the recruitment in the case of Poonam Sharma (supra) was made under the Rajasthan Education Subordinate Service Rules, 1971 for the post of Senior Teachers whereas, the cases at hand pertain to recruitment on the post of Teacher Grade-III (Level-I & Level-II) under the Rajasthan Panchayati Raj Act, 1994 and Rajasthan Panchayati Raj Rules, 1996. Thus, on the face of it, the ratio in the case of Poonam Sharma (supra) could not have been applied to the recruitment which was made under a different set of Rules. It is an admitted position that in the case of recruitment to the Teachers Grade-III, (Level-I & Level-II), the seniority lists are maintained district-wise. The State Government has taken a policy decision dated 25.02.2019 not to re-shuffle the seniority (Downloaded on 31/08/2022 at 10:52:40 PM) (49 of 50) [SAW-477/2021] lists more than once because if frequent process of re-shuffling is undertaken, the postings/districts of the previously selected candidates would be disturbed. This causes serious administrative difficulties inasmuch as fresh counselling is required to be undertaken in the new district and significant additional expenditure is incurred. The State Government has passed the direction No.3.1 (reproduced supra) that only one exercise of re- shuffling would be undertaken to fill the posts which remain vacant on account of non-joining of the candidates/rejection of the candidature of the candidates pursuant to the document verification. It has been decided that reshuffling would be undertaken by strict adherence to the Rules of reservation and thus, the position of the candidates who have already joined in pursuance of the first select list would not be disturbed. The candidates who are selected by operation of the waiting list would be offered postings against district-wise vacancies based on counselling and as per their choice.

We are of the firm view that this exercise can only be undertaken qua the candidates who have come into the zone of consideration owing to non-joining by successful candidates and exclusion of the candidates pursuant to document verification. The candidates who have been selected by operation of waiting list cannot be integrated into the original merit list while offering them the place of posting because such a course of action would lead to chaos, grave administrative difficulties and significant expenditure. Thus, the impugned orders passed by the learned Single Bench, accepting the writ petitions of the respondents on the basis of the (Downloaded on 31/08/2022 at 10:52:40 PM) (50 of 50) [SAW-477/2021] Division Bench Judgment in the case of Poonam Sharma (supra) are not sustainable in the eyes of law and are hence, reversed.

The intra-court appeals are allowed in these terms. No order as to costs.

                                   (KULDEEP MATHUR),J                                         (SANDEEP MEHTA),J


                                    Sudhir Asopa/Divya/-




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