Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(a) in The Tea (Distribution and Export) Control Order, 2005

(a)every container in which tea is packed shall bear such particulars as may from time to time be specified by the Licensing Authority ;