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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(xv) in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

(xv)"Inter-connection Point" means the interface point for supply of electricity from the Mini-Grid Renewable Energy System to the Distribution Licensee's System ;