Bombay High Court
M/S. Juhi Infra Build Llp, Thr. Partner ... vs Yasin Mahamudiya Patel on 9 December, 2021
Author: Bharati Dangre
Bench: Bharati Dangre
Digitally signed by
JAYARAJAN JAYARAJAN
ANJAKULATH ANJAKULATH NAIR
NAIR Date: 2021.12.10
16:40:41 +0530
1/1 16 CRA-273.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.273 OF 2021
M/s. Juhi Infra Build LLP, Through
Partner Sarguroh Ajaz Latif Khan .. Applicant
Vs.
Yasin Mahamudiya Patel .. Respondent
...
Mr. Drupad Sopan Patil for the applicant.
Mr. Gaurav Parkar for respondent No.1.
Mr. Rohit Sakhadeo i/b Sakhadeo & Associates for respondent
Nos.2 to 5.
...
CORAM : SMT. BHARATI DANGRE, J.
DATED : 09TH DECEMBER, 2021.
P.C:-
1. Since the respective counsel for the respondents, on appearance, raises a grievance that they have not received the documents appended with the application, learned counsel for the applicant undertakes to remove the deficiency.
2. List the application for further hearing on 10/01/2022.
[SMT. BHARATI DANGRE, J.] AJN