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Bombay High Court

M/S. Juhi Infra Build Llp, Thr. Partner ... vs Yasin Mahamudiya Patel on 9 December, 2021

Author: Bharati Dangre

Bench: Bharati Dangre

             Digitally signed by
JAYARAJAN    JAYARAJAN
ANJAKULATH   ANJAKULATH NAIR
NAIR         Date: 2021.12.10
             16:40:41 +0530




                                                                1/1                   16 CRA-273.21.odt


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION
                                         CIVIL REVISION APPLICATION NO.273 OF 2021
                                   M/s. Juhi Infra Build LLP, Through
                                   Partner Sarguroh Ajaz Latif Khan            ..           Applicant

                                           Vs.

                                   Yasin Mahamudiya Patel                      ..          Respondent

                                                                  ...
                                   Mr. Drupad Sopan Patil for the applicant.

                                   Mr. Gaurav Parkar for respondent No.1.

                                   Mr. Rohit Sakhadeo i/b Sakhadeo & Associates for respondent
                                   Nos.2 to 5.
                                                               ...

                                                       CORAM : SMT. BHARATI DANGRE, J.
                                                       DATED       : 09TH DECEMBER, 2021.
                                   P.C:-

1. Since the respective counsel for the respondents, on appearance, raises a grievance that they have not received the documents appended with the application, learned counsel for the applicant undertakes to remove the deficiency.

2. List the application for further hearing on 10/01/2022.

[SMT. BHARATI DANGRE, J.] AJN