Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(5) in The M.P. State Veterinary Council Rules, 1993 (5)Save in exceptional circumstances, no extension of time shall be given to any committee appointed by the State Council under sub-rule (1) read with Section 40 of the Act.
