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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Punjab - Subsection

Section 48(2)(d) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(d)whether the duties of the commercial employment proposed involve liaison or contract work with Bank; whether his commercial duties will be such that his previous official position or knowledge or experience under Bank could be used to give the proposed employer an unfair advantage;