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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(5)(c) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(c)fresh trust deed shall be executed at the time of such roll -over or the existing trust deed may be continued if the trust deed provides for such continuation ;