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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(19) in The Kalyani University Act, 1981

(19)"Teacher" means a Principal, Professor, [Associate Professor, Reader, Assistant Professor] [Substituted 'Assistant Professor, Reader, Lecturer' by Act No. 12 of 2011, dated 25.2.2012.], Demonstrator, Tutor, Instructor or any other person, appointed or recognized as such by the University, either whole-time or part-time, for the purpose of imparting, instruction or conducting research in the University or in any affiliated college or institution;