Delhi High Court - Orders
Ansh Hotel & Resorts Private Limited vs North Delhi Municipal Corporation & Ors on 9 November, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3770/2017 & CM. APPL. 16590/2017
ANSH HOTEL & RESORTS PRIVATE LIMITED ..... Petitioner
Through: Mr.Vivek Kumar Tandon and
Ms.Rinku Tiwari, Advocates
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondents
Through: Mr.Mukesh Gupta, Standing Counsel
with Mr.Mayank Ahuja, Advocate for
respondent/MCD.
Mr.Nitin Mishra, Advocate for
respondent/DDA.
Mr.Bhagwan Swarup Shukla, CGSC
with Mr.Shrawan Kumar Shukla,
Advocate for respondent/UOI.
Mr.Prashant Varma, ASC with
Ms.Hiteshi and Mr.Amrit, Advs. for
SDMC.
Mr.Satyakam, ASC with Mr.Garvit
and Mr.Harsh Vardhan, Advocates
for respondent No.5.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 09.11.2022 Re-notify on 24.01.2023.
MANOJ KUMAR OHRI, J NOVEMBER 9, 2022/v Digitally Signed By:SANGEETA ANAND Signing Date:11.11.2022 15:51:59