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Delhi High Court - Orders

Ansh Hotel & Resorts Private Limited vs North Delhi Municipal Corporation & Ors on 9 November, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~50
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    W.P.(C) 3770/2017 & CM. APPL. 16590/2017
                                 ANSH HOTEL & RESORTS PRIVATE LIMITED ..... Petitioner
                                                  Through: Mr.Vivek Kumar Tandon and
                                                            Ms.Rinku Tiwari, Advocates
                                                  versus
                                 NORTH DELHI MUNICIPAL
                                 CORPORATION & ORS                           ..... Respondents
                                                  Through: Mr.Mukesh Gupta, Standing Counsel
                                                            with Mr.Mayank Ahuja, Advocate for
                                                            respondent/MCD.
                                                            Mr.Nitin Mishra, Advocate for
                                                            respondent/DDA.
                                                            Mr.Bhagwan Swarup Shukla, CGSC
                                                            with Mr.Shrawan Kumar Shukla,
                                                            Advocate for respondent/UOI.
                                                            Mr.Prashant Varma, ASC with
                                                            Ms.Hiteshi and Mr.Amrit, Advs. for
                                                            SDMC.
                                                            Mr.Satyakam, ASC with Mr.Garvit
                                                            and Mr.Harsh Vardhan, Advocates
                                                            for respondent No.5.

                                 CORAM:
                                 HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                              ORDER

% 09.11.2022 Re-notify on 24.01.2023.

MANOJ KUMAR OHRI, J NOVEMBER 9, 2022/v Digitally Signed By:SANGEETA ANAND Signing Date:11.11.2022 15:51:59