Allahabad High Court
District Basic Education Officer And ... vs Ram Awadh Yadav And Another on 3 July, 2013
Bench: Sushil Harkauli, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- SPECIAL APPEAL No. - 1462 of 2011 Appellant :- District Basic Education Officer And Others Respondent :- Ram Awadh Yadav And Another Counsel for Appellant :- K. Shahi Counsel for Respondent :- C.S.C.,Alok Kumar Yadav,Rajesh Yadav,S.C. Yadav,Shailendra Yadav Hon'ble Sushil Harkauli,J.
Hon'ble Naheed Ara Moonis,J.
This case is adjourned on the illness slip of Shri Rajesh Yadav, learned counsel for the respondents.
List in the next cause list.
(Naheed Ara Moonis, J.)(Sushil Harkauli, J.) Order Date :- 3.7.2013 Mustaqeem.