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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(2) in The Bombay Nursing Council (Reorganisation) Order, 1962.

(2)Until the competent authority makes any other provision in this behalf, the Government of Gujarat shall appoint officers and servants (other than the Registrar) to the Council established for the Bombay area of the State of Gujarat on the same terms and conditions as were applicable to the officers ad servants of the existing Council immediately before the appointed day.