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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)Dwelling without individual conveniences shall have the following fitments, namely :-
(a)one water tap with draining arrangements in each tenement ;
(b)one water closet and one bath for every two tenements ; and
(c)water taps in common bath rooms and common closets.