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[Cites 0, Cited by 0] [Section 24(2A)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(2A)(iii) in The Haryana Development and Regulation of Urban Areas Act, 1975

(iii)prescribing the form and manner in which finance, accounts and audit of the Board is maintained, conducted and submitted along with the form and manner in which the annual report of the Board is prepared and placed and returns are submitted;