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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(2)(a) in The Government Of National Capital Territory Of Delhi Act, 1991

(a)publish its proposals for the delimitation of constituencies in the Official Gazette and also in such other manner as the Commission may consider fit, together with a notice inviting objections and suggestions in relation to the proposals and specifying a date on or after which the proposals will be further considered by it;