Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Telangana - Subsection Section 28(2)(e) in Telangana Khadi and Village Industries Board Act, 1958 (e)the conditions subject to which, and the mode in which, contracts may be entered into by or on behalf of the Board;