Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(3) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983 (3)In the case of Armourers (Assistant Sub-Inspector Rank) by promotion from Sergeant Armourers with at least five years service in this rank.
