Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153] [Entire Act] State of Sikkim - Subsection Section 153(4) in The Sikkim Police Act, 2008 (4)Facilities for stress management, including psychological counseling, to cope with professional stress shall be given due attention in all police units and establishments.
